Abdul Kareem vs The District Geologist
2022 Latest Caselaw 6701 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                       WP(C) NO. 15807 OF 2022
PETITIONER

               ABDUL KAREEM
               AGED 63 YEARS
               SON OF BAVA, , PUZHAKKARA HOUSE, KODIKULAM
               P.O., KODIKULAM VILLAGE, THODUPUZHA TALUK,
               IDUKKI DISTRICT., PIN - 685582
               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:

    1          THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT
               OFFICE, IDUKKI DISTRICT,, PIN - 685584
    2          THE DISTRICT COLLECTOR
               IDUKKI, COLLECTORATE, IDUKKI DISTRICT, PIN -
               685603
OTHER PRESENT:

               SMT.SURYA BINOY B SR.GP


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   09.06.2022,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No. 15807 of 2022       :2:



                            JUDGMENT

Dated this the 9th day of June, 2022

The learned counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petition.

Therefore the writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH, JUDGE smm/16.06.2022