Sai Krishna vs The State Of Kerala
2022 Latest Caselaw 6687 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                   &
            THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                        WP(CRL.) NO. 468 OF 2022
PETITIONER/S:

          SAI KRISHNA,
          AGED 23 YEARS
          S/O.NANDATHMAJAN, PALLATHERY HOUSE, MATTATHURKUNNU
          P.O., MATTATHUR VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
          DISTRICT, PIN: 680684,

          BY ADV N.L.BITTO



RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVT., HOME
          DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM.
          695001

    2     DY.SP OF POLICE,
          CHALAKUDY, CHALAKUDY P.O., CHALAKUDY TALUK, THRISSUR
          DISTRICT, PIN: 680307

    3     THE SUB INSPECTOR OF POLICE,
          MALA POLICE STATION, CHALAKUDY TALUK, THRISSUR
          DISTRICT.
          PIN: 680732

    4     SUDHARSANAN,
          AGED 55 YEARS
          FATHER'S,.NAME NOT KNOWN TO THE PETITIONER
          VELAPARAMBIL HOUSE, MALA DESOM, KURUVILASSERY
          P.O., CHALAKUDY TALUK, THRISSUR DISTRICT,PIN: 680735

          BY SRI.E.C.BINEESH, GOVERNMENT PLEADER


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 468 OF 2022


                                    -2-



                             JUDGMENT

The learned counsel for the petitioner submitted that, after the

filing of the writ petition, the detenue has been released and has joined

the petitioner herein. They have also entered into a valid marriage.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

K.VINOD CHANDRAN JUDGE

Sd/-

C. JAYACHANDRAN JUDGE

uu WP(CRL.) NO. 468 OF 2022

APPENDIX OF WP(CRL.) 468/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PHOTOGRAPHS OF THE PETITIONER ALONG WITH DETENUE DATED NIL.

Exhibit P2 A TRUE COPY OF THE RECEIPT ISSUED FOR THE COMPLAINT FILED BY THE PETITIONER BEFORE THE MALE POLICE DATED 24/5/2022.