Citation : 2022 Latest Caselaw 6584 Ker
Judgement Date : 9 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
WP(C) NO.17838 OF 2022
PETITIONERS :-
1 BABU P KURIAKOSE, AGED 64 YEARS
S/O.LATE KURIAKOSE, PALLATHUKUDY HOUSE,
ADIMALY P. O., IDUKKI DIST., PIN - 685 561.
2 SANITHA SAJI, AGED 22 YEARS
D/O.SAJI, EZHARATH HOUSE, MANNANKALA, ADIMALY P.O.,
IDUKKI (DIST), PIN - 685 561.
3 SIYAD SULAIMAN, AGED 46 YEARS
S/O.SULAIMAN, KOOTTOLA HOUSE, IRUMPUPALAM,
VALARA P. O., IDUKKI DIST.
4 T. S. SIDHIK, AGED 48 YEARS
THEKKUMCHERIYIL HOUSE, ADIMALY P. O. - 685 561.
5 MANISH NARAYAN, AGED 41 YEARS
S/O.NARAYANAN, ULLOLIL HOUSE, CHATTUPARA, ADIMALY,
PIN - 685 561.
6 BABU K. J., AGED 58 YEARS
S/O.K.C. JOSEPH, KONNACKAL HOUSE, OZHUVATHADAM,
PADIKAPPU P. O., ADIMALY.
7 JINCY MATHEW, AGED 30 YEARS
W/O.MATHEW, KOLLICKAL HOUSE, 200 ACRE,
ADIMALY, PIN - 685 561.
8 ANUS IBRAHIM, AGED 36 YEARS
S/O.IBRAHIM, IDAKANDATHIL HOUSE, ADIMALY.
9 LINCY PAILY, AGED 50 YEARS
D/O.PAILY, THOOKKANATHIL, PAZHAMPILLY CHAAL,
PADICAPPU P. O., ADIMALY.
10 DEEPA RAJEEV, AGED 33 YEARS
W/O.RAJEEV, KULAMANKUDI, VALARA P. O.
BY ADV BABU PAUL
WP(C) NO.17838 OF 2022
-: 2 :-
RESPONDENTS :-
1 THE SECRETARY,
ADIMALY BLOCK PANCHAYAT (AUTHORIZED OFFICER),
ADIMALY P. O., IDUKKI (DIST)., PIN - 685 561.
2 THE SUB INSPECTOR OF POLICE
ADIMALY, IDUKKI, PIN - 685 561.
3 THE CIRCLE INSPECTOR OF POLICE
ADIMALY, IDUKKI DIST - 685 561.
4 THE DISTRICT POLICE CHIEF
PAINAVU, IDUKKI - 685 603.
5 THE SECRETARY
ADIMALY GRAMA PANCHAYAT, ADIMALY, PIN - 685 561.
6 C. D. SHAJI
S/O.DAMODHARAN, CHENGAZHACHERRY HOUSE,
ADIMALY, PIN - 685 561.
7 RUBY SAJI
W/O.SAJI, KALAPPURA HOUSE, MACHIPLAVU P. O.,
ADIMALY, PIN - 685 561.
BY ADV V.H.JASMINE
BY SRI.T.K.SHAJAHAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO.17838 OF 2022
-: 3 :-
JUDGMENT
Dated this the 9th day of June, 2022
It is submitted by the learned counsel for the petitioners that
police protection had been granted for the conduct of the no-
confidence motion. Nothing survives for consideration. The writ
petition is, accordingly, closed.
Sd/-
ANU SIVARAMAN JUDGE
Jvt/9.6.2022 WP(C) NO.17838 OF 2022
APPENDIX OF WP(C) 17838/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NO-CONFIDENCE MOTION DT.
23/5/2022.
Exhibit P2 A TRUE COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 26/05/2022.
Exhibit P3 TRUE COPY OF THE APPLICATION DT. 27/5/2022 FILED BEFORE 2ND RESPONDENT BY THE PETITIONERS.
Exhibit P4 TRUE COPY OF APPLICATION DT. 27/5/2022 FILED BEFORE 4TH RESPONDENT BY THE PETITIONERS.
Exhibit P5 TRUE COPY OF THE APPLICATION DT. 27/5/2022 FILED BEFORE 1ST RESPONDENT.
Exhibit P6 TRUE COPY OF APPLICATION DT. 26/5/2022 FILED BEFORE 1ST RESPONDENT.
Exhibit P7 TRUE COPY OF THE APPLICATION DT. 26/5/2022 FILED BEFORE 2ND RESPONDENT.
Exhibit P8 TRUE COPY OF THE APPLICATION DT. 26/5/2022 FILED BEFORE 4TH RESPONDENT.
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