M.V.Jose vs Rajesh C.S
2022 Latest Caselaw 6541 Ker

Con.Case(C) No.238/2022                             1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Wednesday, the 8th day of June 2022 / 18th Jyaishta, 1944
               CONTEMPT CASE(C) NO. 238 OF 2022(S) IN WP(C) 12308/2020
      PETITIONER/PETITIONER:

                M.V. JOSE, AGED 60 YEARS, S/O.KUNJU VAREETH,

                MYPPAN HOUSE, AZHAKOM P.O., ANGAMALY,

                ERNAKULAM DISTRICT, PIN - 683 577.

            BY ADV. SRI.M.P.MADHAVANKUTTY

      RESPONDENT/6TH RESPONDENT:


                RAJESH C.S.,

                PRESENTLY WORKING AS SPECIAL TAHASILDAR (L.A.UNIT NO.1),

                THRISSUR, PIN- 680 001.

            BY GOVERNMENT PLEADER.

        This Contempt of court case (civil) having come up for orders on
   08.06.2022, the court on the same day passed the following:

                                               ORDER

The learned Government Pleader seeks more time.

List this matter, therefore, for further consideration on 17/06/2022; within which time, if the directions in the judgment are not

fully complied with, the respondent shall remain present in person to

explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

08-06-2022 /True Copy/ Assistant Registrar