Aadithya Vinayan vs Gireesh Puliyur
2022 Latest Caselaw 6535 Ker

Con.Case(C) No.2024/2021                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR. JUSTICE T.R.RAVI
             Wednesday, the 8th day of June 2022 / 18th Jyaishta, 1944
             CONTEMPT CASE(C) NO. 2024 OF 2021(S) IN WP(C) 10331/2021
   PETITIONER/PETITIONER IN THE WRIT PETITION (C):

           AADITHYA VINAYAN, AGED 18 YEARS, D/O. VINAYAN,
           KATTAKKALAM HOUSE, AYAKKAD P.O., VADAKKANCHERRY,
           ALATHUR, PALAKKAD.

        BY ADVOCATE SRI.V.A.JOHNSON (VARIKKAPPALLIL).

   RESPONDENT/RESPONDENT IN THE WRIT PETITION (C):


           MR. GIREESH PULIYUR, THE JOINT COMMISSIONER FOR
           GOVERNMENT EXAMINATIONS, OFFICE OF THE COMMISSIONER
           FOR GOVERNMENT EXAMINATIONS, PAREEKSHA BHAVAN,
           POOJAPURA, THIRUVANANTHAPURAM - 695 012.

        This Contempt of court case (civil) having come up for orders on
   08.06.2022, the court on the same day passed the following:
                                      ORDER

When the case is taken up today, it is submitted that the Writ

Appeal which is stated to have been filed has already been dismissed and

even now the directions in the judgment is not complied with.

Government Pleader to get instructions.

Post on 16/06/2022.

Sd/- T.R.RAVI JUDGE

08-06-2022 /True Copy/ Assistant Registrar