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Sirajudhin vs The Secretary
2022 Latest Caselaw 6534 Ker

Citation : 2022 Latest Caselaw 6534 Ker
Judgement Date : 8 June, 2022

Kerala High Court
Sirajudhin vs The Secretary on 8 June, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 WEDNESDAY, THE 8TH DAY OF JUNE 2022 / 18TH JYAISHTA, 1944
                  WP(C) NO. 11511 OF 2022
PETITIONER/:

         SIRAJUDHIN
         AGED 40 YEARS
         S/O.IBRAHIM, THADATHIKUNNEL (HOUSE), MANARI (PO),
         PAIPRA, MUVATTUPUZHA, PIN - 686673.
         BY ADVS.
         K.T.RAVEENDRAN
         NAZRIN BANU
         JOSEPH V. GREGORY


RESPONDENT/:

         THE SECRETARY
         REGIONAL TRANSPORT AUTHORITY, MUVATTUPUZHA, OFFICE
         OF REGIONAL TRANSPORT OFFICER, MUVATTUPUZHA, PIN -
         686 669.
         G.P. SRI. JIMMY GEORGE




    THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 08.06.2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(c) No.11511 of 2022
                                   2




                              JUDGMENT

Dated this the 8th day of June, 2022

Learned counsel for the petitioner submits that the writ

petition has become infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

al/-

 
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