M.K.Resely vs Union Bank Of India
2022 Latest Caselaw 6529 Ker

WA No.537/2022                               1/2


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                    THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                           &
                        THE HONOURABLE MR.JUSTICE SHAJI P.CHALY
                 Wenesday, the 8th day of June 2022 /18th Jyaishta, 1944
                                   W.A.NO. 537 OF 2022

    AGAINST THE JUDGMENT DATED 22.04.2022 IN W.P.(C)NO.2832/2022 OF THIS COURT

                                          ---

   APPELLANTS/PETITIONERS:

      1. M.K.RESELY,S/O M.S. KOCHUTHAMPI, MURICKOLLI HOUSE, NADACKA PO,
         ERATTUPETTA VILLAGE, KOTTAYAM DISTRICT. PIN- 686 124.

    AND 7 OTHERS.

     BY ADVS. M/S.S.EASWARAN AND V.K.PEERMOHAMED KHAN

   RESPONDENTS/RESPONDENTS:

      1. UNION BANK OF INDIA, ERATTUPETTA BRANCH, 1ST FLOOR,PARAANAL ARCADE,
         ARUVITHARA, SD MEENACHIL, ERATTUPETTA P.O., KOTTAYAM - 686121
         REPRESENTED BY ITS CHIEF MANAGER.

    AND 3 OTHERS.

    BY ADV. SRI.MANOJ RAMASWAMY for R1
    BY ADV. SRI.A.G.SATHYANARAYANAN for R3

    BY CENTRAL GOVERNMENT COUNSEL for R4

    BY ADV.SHINU J.PILLAI,ADV. SUJA S.,ADV. MARIYA RAJAN,ADV. AKHILESH A K
    AND ADV.LEKSHMI SUMUKHAN FOR R2




        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum the High Court be pleased to
   stay the operation and implementation of Exhibit P14 order pending
   disposal of the writ appeal.

        This Writ Appeal again coming on for orders on 08.06.2022 upon
   perusing the appeal memorandum and this court's order dated 29/04/2022,
   the court on the same day passed the following:
 WA No.537/2022                                2/2




                                       O R D E R

At the request of Sri.S.Easwaran, learned counsel for the appellant, the matter is adjourned to 15.06.2022.

Interim order is extended till 16.06.2022.

08/06/2022 Sd/-S.MANIKUMAR,CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

08-06-2022 /True Copy/ Assistant Registrar