Jegin Chellakan Ponnaosee vs The Branch Manager
2022 Latest Caselaw 6430 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                      WP(C) NO. 13818 OF 2022
PETITIONER:

             JEGIN CHELLAKAN PONNAOSEE
             AGED 44 YEARS
             S/O. PONNAOSE, RAMANI BHAVAN, GRAMOM,
             PARASSALA P.O, THIRUVANANTHAPURAM - 695502.

             BY ADVS.
             R.GOPAN
             D.JAI SINGH



RESPONDENTS:

     1       THE BRANCH MANAGER
             AXIS BANK, KARAMANA, BRANCH,
             THIRUVANANTHAPURAM - 695002.

     2       THE AUTHORIZED OFFICER,
             AXIS BANK, KARAMANA BRANCH,
             THIRUVANANTHAPURAM - 695002.



             SRI. SAJU N.A. (SC)




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.06.2022,   THE     COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) No.13818 of 2022
                                   2

                             JUDGMENT

This writ petition is closed leaving it open to the petitioner to

pursue his remedies before the Debt Recovery Tribunal. The

petitioner may also approach the bank for settlement of liabilities in

the meanwhile.

Sd/-

GOPINATH P.

JUDGE spk WP(C) No.13818 of 2022

APPENDIX OF WP(C) 13818/2022

PETITIONER EXHIBITS

Exhibit P1 PHOTOCOPY OF THE JUDGMENT DATED 10.07.2019 IN WP(C) NO. 18674/2019 PASSED BY THIS HONOURABLE COURT.

Exhibit P2 PHOTOCOPY OF THE JUDGMENT DATED 27.05.2020 IN WP(C) NO. 33906/2019 OF THIS HONOURABLE COURT.

Exhibit P3 PHOTOCOPY OF THE NOTICE DATED 09.03.2022 ISSUED BY THE ADVOCATE COMMISSIONER TO THE PETITIONER.

Exhibit P4 PHOTOCOPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT 09.04.2022.

RESPONDENT'S/S EXHIBITS : NIL