Siju Joseph vs The District Collector
2022 Latest Caselaw 6422 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                       WP(C) NO. 18276 OF 2019


PETITIONERS:

    1       SIJU JOSEPH
            AGED 35 YEARS, S/O. JOSEPH
            KATHALIKATTIL, KULAMAVU P.O.,
            IDUKKI - 685 601

    2       MARIAKUTTY JOSEPH
            AGED 75 YEARS, W/O. JOSEPH,
            KATHALIKATTIL, KULAMAVU P.O., IDUKKI,
            REP. BY POWER OF ATTORNEY HOLDER,
            SIJU JOSEPH, S/O. LATE JOSEPH,
            KATHALIKATTIL, KULAMAVU P.O., IDUKKI - 685 601

            BY ADVS.
            SRI.A.T.ANILKUMAR
            SMT.V.SHYLAJA



RESPONDENTS:

    1       THE DISTRICT COLLECTOR
            COLLECTORATE, IDUKKI - 685 602

    2       THE SPECIAL TAHSILDAR (LA)
            COLLECTORATE, TALUK OFFICE, IDUKKI - 685 602

    3       THE FOREST RANGE OFFICER
            NAGARAMPARA RANGE, FOREST RANGE OFFICE,
            NAGARAMPARA, IDUKKI - 685 602

            BY SPL. GOVERNMENT PLEADER SRI.T.P.SAJAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18276 OF 2019
                                  2




                            T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No. 18276 of 2019
              --------------------------------------------
                Dated this the 3rd day of June, 2022

                            JUDGMENT

A memo has been filed seeking permission to withdraw the writ

petition. Hence the writ petition is dismissed as withdrawn.

Sd/-

T.R. RAVI JUDGE

Pn