Nafiya vs Mrs. Simla Rani S
2022 Latest Caselaw 6415 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
      FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                         CON.CASE(C) NO. 806 OF 2022
  IN JUDGMENT DATED IN WP(C) 27874/2021 OF HIGH COURT OF KERALA
PETITIONER:

             NAFIYA
             AGED 25 YEARS
             D/O JAMEELA, AGED 25 YEARS,
             M.M HOUSE, CHANDAMUKKU, THADICADU P.O.,
             ARACKAL VILLAGE, ANCHAL, KOLLAM DISTRICT, PIN - 691306

             BY ADVS.
             MANU RAMACHANDRAN
             M.KIRANLAL
             T.S.SARATH
             R.RAJESH (VARKALA)
             SAMEER M NAIR
             HARSHA SUSAN SAM
             GEETHU KRISHNAN



RESPONDENT/RESPONDENT NO.1:

             MRS. SIMLA RANI S.
             AGE AND FATHER'S NAME NOT KNOWN
             TO THE PETITIONER, THE DISTRICT GEOLOGIST, KOLLAM
             DISTRICT,
             DISTRICT OFFICE OF MINING & GEOLOGY, KOLLAM DISTRICT,
             PIN - 691002

             BY SMT. SAROJINII, GOVERNMENT PLEADER




     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case(C)NO.806 OF 2022

                                    2


                                 JUDGMENT

Dated this the 3rd day of June, 2022

This contempt of court case is filed alleging non-

compliance of Annexure A1 judgment. A memo has been placed

on record by the learned Government Pleader, producing an order

dated 20.05.2022, by which orders have been passed on the

request made by the petitioner.

The contempt of court case is, accordingly closed,

recording the memo.

Sd/-

ANU SIVARAMAN JUDGE SSK/03/06 Contempt Case(C)NO.806 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 07.12.2021 IN W.P(C) NO.27874/2021 OF THIS HON'BLE COURT

Annexure A2 THE TRUE COPY OF THE COVERING LETTER DATED 05.01.2022