Meenu vs Rajesh
2022 Latest Caselaw 6412 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE BASANT BALAJI
  FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                    TR.P(C) NO. 398 OF 2021
   AGAINST THE ORDER/JUDGMENT IN OP 2255/2019 OF FAMILY
                         COURT,THRISSUR
PETITIONER/S:

            MEENU
            AGED 26 YEARS
            W/O.RAJESH, MANGALATH HOUSE, NADAKKAVU P.O.,
            UDAYAMPEROOR - 682 306.

            BY ADV K.V.SABU



RESPONDENT/S:

            RAJESH
            AGED 38 YEARS
            S/O.KESAVAN, PATHIYARATH HOUSE, VALLACHIRA
            VILLAGE, KADALASSERY P.O., THRISSUR - 680 562.


     THIS    TRANSFER   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 TR.P(C) 398/2021
                                  -2-


                            ORDER

The counsel for the petitioner submits that he is not

pressing the Transfer Petition.

Hence, the Transfer Petition is dismissed as not pressed.

Sd/- BASANT BALAJI JUDGE

JS