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Pauly vs Muraleedharan
2022 Latest Caselaw 6403 Ker

Citation : 2022 Latest Caselaw 6403 Ker
Judgement Date : 3 June, 2022

Kerala High Court
Pauly vs Muraleedharan on 3 June, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
             THE HONOURABLE MR. JUSTICE P.SOMARAJAN
   FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                      EX.FA NO. 14 OF 2020
AGAINST THE ORDER DATED 23-06-2020 IN I.A NO.3720 OF 2012 IN
        OS 13/2012 OF PRINCIPAL SUB COURT, IRINJALAKUDA.
APPELLANT/1ST RESPONDENT/PLAINTIFF    :

           PAULY, AGED 52 YEARS,
           S/O.CHERUTHURUTHY RAPHEL, PINDANI DESOM,
           PUTHENCHIRA VILLAGE, MUKUNDAPURAM TALUK, PIN CODE
           - 680 682, REPRESENTED BY HIS POWER OF ATTORNEY
           HOLDER BIJU, AGED 45, S/O.GEORGE, KODIYAN HOUSE,
           PAREKKAATTUKARA DESOM, MURIYADU VILLAGE,
           MUKUNDAPURAM TALUK, PIN CODE - 680 683.
          BY ADVS.AJITH VISWANATHAN & SRI.P.VISWANATHAN (SR.)
RESPONDENTS/PETITIONERS 1 AND 3 TO 5 AND 2ND
RESPONDENT/DEFENDANT    :

    1      MURALEEDHARAN, AGED 43, S/O.EDAMANEALLATH
           JATHVEDHAN ELAYATH, KOODAPUZHA DESOM, CHALAKUDY
           VILLAGE, MUKUNDAPURAM TALUK, PIN CODE -680 682.
    2      LINCY, AGED 49, W/O.PUTHANKUDY BIJU, EAST
           CHALAKUDY DESOM, EAST CHALAKUDY VILLAGE,
           MUKUNDAPURAM TALUK, PIN CODE - 680 682.
    3      STEEV, AGED 28, S/O.PUTHAMKUDY BIJU, EAST
           CHALAKUDY DESOM, EAST CHALAKUDY VILLAGE,
           MUKUNDAPURAM TALUK, PIN CODE - 680 682.
    4      STEPHY, AGED 24, D/O.PUTHAMKUDY BIJU, EAST
           CHALAKUDY DESOM, EAST CHALAKUDY VILLAGE,
           MUKUNDAPURAM TALUK, PIN CODE - 680 682.
    5      RAMESH, AGED 37, S/O.KALLINGAL GOPALAKRISHNAN,
           POTTA DESOM, POTTA VILLAGE, MUKUNDAPURAM TALUK,
           PIN CODE - 680 682.
           BY ADV SRI.DEEPU LAL MOHAN FOR R1, R2 & R4.


     THIS EXECUTION FIRST APPEAL HAVING COME UP FOR
ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Ex.FA No.14 of 2020                     2




                              P.SOMARAJAN, J.
                  ------------------------------------------------
                            Ex.FA No.14 of 2020
                ----------------------------------------------------
                Dated this the 3rd day of June, 2022.

                            JUDGMENT

The appeal is not pressed into service fairly

conceded by the learned counsel for the appellant.

Hence, dismissed as not pressed.

Sd/-

P. SOMARAJAN, JUDGE amk

 
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