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T.P.Abhilash vs Gramox Paper And Boards Ltd
2022 Latest Caselaw 6390 Ker

Citation : 2022 Latest Caselaw 6390 Ker
Judgement Date : 3 June, 2022

Kerala High Court
T.P.Abhilash vs Gramox Paper And Boards Ltd on 3 June, 2022
WP(C) NO. 31302 OF 2014             1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                           WP(C) NO. 31302 OF 2014
PETITIONER/S:

      1        T.P.ABHILASH
               AGED 35 YEARS
               THELAKKATTU HOUSE, PUTHUPPADI P.O., MUVATTUPPUZHA.

      2        A.T.BABY AMBAZHACHALIL HOUSE
               PUTHUPPADI P.O., MUVATTUPUZHA, ERNAKULAM DISTRICT.

              BY ADVS.
              SRI.P.V.BABY
              SRI.A.N.SANTHOSH



RESPONDENT/S:

      1        GRAMOX PAPER AND BOARDS LTD
               PUTHUPPADI P.O., MUVATTUPPUZHA - 686 673, ERNAKULAM
               DISTRICT, REP. BY ITS MANAGING DIRECTOR, M.C.JOSEPH.

      2        SENIOR ENVIRONMENTAL ENGINEER
               OFFICE OF THE KERALA STATE POLLUTION CONTROL BOARD,
               GANDHI NAGAR, KOCHI - 682 020, ERNAKULAM.

      3        DISTRICT MEDICAL OFFICER
               ERNAKULAM - 682 011

      4        DISTRICT COLLECTOR
               ERNAKULAM - 682 030.

      5        KOTHAMANGALAM MUNICIPALITY
               REP. BY ITS SECRETARY, KOTHAMANGALAM P.O., ERNAKULAM
               DISTRICT 686 691

      6        TAHSILDAR
 WP(C) NO. 31302 OF 2014                 2


               KOTHAMANGALAM, ERNAKULAM DISTRICT - 686 691.

              BY ADVS.
              SRI.T.S.HARIKUMAR
              SRI. T.NAVEEN, SC, KERALA STATE POLLUTION CONTROL
              BOARD
              SRI.K.JAGADEESH
              SRI.V.M.KURIAN
              SRI.RAAJESH S.SUBRAHMANIAN
              SRI.P.B.SAHASRANAMAN
              SRI.PEEYUS A KOTTAM, SC, KOTHAMANGALAM MUNICIPALITY




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.06.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 31302 OF 2014               3




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 31302 of 2014
                      --------------------------------------
                  Dated this the 3rd day of June, 2022


                                JUDGMENT

When this case was listed on 26.5.2022, there was no

representation. Therefore, the case was listed today. Today

also, there is no representation for the petitioner. Probably,

the petitioner may not be interested in this case.

Therefore, this writ petition is dismissed for non-

prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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