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Kldb Veterinary Association vs Government Of Kerala
2022 Latest Caselaw 6366 Ker

Citation : 2022 Latest Caselaw 6366 Ker
Judgement Date : 3 June, 2022

Kerala High Court
Kldb Veterinary Association vs Government Of Kerala on 3 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                        WP(C) NO. 14277 OF 2019
PETITIONERS:

    1       KLDB VETERINARY ASSOCIATION
            BUILDING NO VI/542, KUTTAMASSERRY, ALUVA-683 101,
            ERNAKULAM DISTRICT, REP. BY ITS SECRETARY DR.
            AVINASHKUMAR R.
    2       DR. ANOOP J,
            AGED 1 YEARS
            MANAGER (AH), KERALA LIVESTOCK DEVELOPMENT BOARD
            LIMITED, BULL STATION, KULATHUPUZHA P.O. KOLLAM
            DISTRICT, RES.CHITRA, PONGANADU P.O.KILLIMANOOR,
            THIRUVANANTHAPRUAM-695 601.
            BY ADV MATHEW B. KURIAN


RESPONDENTS:

    1       GOVERNMENT OF KERALA
            REP. BY SECRETARY TO GOVERNMENT, AGRICULTURE (AH-F)
            DEPARTMENT, SECRETARIAT ANNEXE, THIRUVANANTHAPRUAM-1.
    2       KERALA LIVESTOCK DEVELOPMENT BOARD LIMITED,
            GOKULAM, PATTOM, THIRUVANANTHAPURAM-695 004, REP. BY
            ITS MANAGING DIRECTOR.
    3       V.JOYTHOISHKUMAR,
            DEPUTY GENERAL MANAGER (FD), KERALA LIVESTOCK
            DEVELOPMENT BOARD LIMITED, GOKULAM, PATTOM,
            THIRUVANANTHAPURAM-695 004.
    4       THE SECRETARY TO GOVERNMENT,
            GOVERNMENT OF KERALA, DEPARTMENT OF FINANCE,
            SECRETARIAT, THIRUVANANTHAPURAM-1.
            BY ADVS.
            GOVERNMENT PLEADER
            SRI.MILLU DANDAPANI
            SRI.SAJITH KUMAR V.


            BY SMT.JOBY JOSEPH-SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14277 OF 2019

                                       2



                                JUDGMENT

Dated this the 3rd day of June, 2022

At the request of the learned counsel for the

petitioners, the writ petition is dismissed as not

pressed.

Sd/-

ANU SIVARAMAN JUDGE SSK/03/06 WP(C) NO. 14277 OF 2019

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER DATED 26.6.1990 ISSUED BY THE GOVERNMENT OF KERALA EXHIBIT P2 TRUE COPY OF THE ORDER DATED 4.3.2001 ISSUED BY GOVERNMENT OF KERALA EXHIBIT P3 TRUE COPY OF THE ORDER DATED

7.,3.2002 ISSUED BY GOVERNMENT OF KERALA EXHIBIT P4 TRUE COPY OF THE EXTRACT OF THE MINUTES OF THE MEETING OF THE BOARD OF DIRECTORS HELD ON 20.3.2014 EXHIBIT P5 TRUE COPY OF THE MINUTES OF THE MEETING OF THE BOARD OF DIRECTORS HELD ON 6.2.2015 EXHIBIT P6 TRUE COPY OF THE LETTER DATED 2.11.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P7 TRUE COPY OF THE MINUTES OF THE MEETING OF THE BOARD OF DIRECTORS HELD ON 30.11.2018 EXHIBIT P8 TRUE COPY OF THE MINUTES OF THE MEETING OF THE BOARD OF DIRECTORS HELD ON 29.1.2019 EXHIBIT P9 TRUE COPY OF THE ORDER DATED 30.1.999 ISSUED BY THE GOVERNMENT OF KERALA EXHIBIT P10 TRUE COPY OF THE INFORMATION OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED 18.2.2019 SUBMITTED BY THE 1ST PETITIONER EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED 28.2.2019 SUBMITTED BY THE INDIAN VETERINARY ASSOCIATION KERALA

 
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