Dr.Synudeen Sahib vs University Of Kerala
2022 Latest Caselaw 6212 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

         WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944

                            WP(C) NO. 15973 OF 2022

PETITIONER:

              DR.SYNUDEEN SAHIB
              AGED 59 YEARS
              S/O. K SHAMSUDEEN SAHIB, S.S. COTTAGE, NJARACKAL, PERINAD P.O,
              KOLLAM - 691601, (WORKING AS ASSISTANT PROFESSOR IN ZOOLOGY,
              KERALA UNIVERSITY CENTRE, KARIAVATTOM,
              THIRUVANANTHAPURAM - 695001)

              BY ADV M.S.RADHAKRISHNAN NAIR



RESPONDENT:

              UNIVERSITY OF KERALA
              REPRESENTED BY REGISTRAR, UNIVERSITY CAMPUS, PALAYAM,
              THIRUVANANTHAPURAM - 695001.




OTHER PRESENT:

              SRI.THOMAS ABRAHAM - SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.06.2022,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15973 OF 2022

                                        2




                                JUDGMENT

After arguing this matter for some time, the learned counsel for

the petitioner sought permission to withdraw this writ petition with

liberty to approach this Court again, seeking relevant prayers.

This request is granted and this writ petition will therefore,

stand dismissed with the afore requested liberty being reserved.

SD/-

DEVAN RAMACHANDRAN JUDGE rp