Ritty Rosamma Scaria vs Vinu Joseph
2022 Latest Caselaw 6185 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE BASANT BALAJI
 WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                    TR.P(C) NO. 511 OF 2021
  AGAINST THE ORDER/JUDGMENT IN OPDIV 584/2021 OF FAMILY
                        COURT, PATHANAMTHITTA
PETITIONER/S:

            RITTY ROSAMMA SCARIA
            AGED 24 YEARS
            D/O. SCARIA, PALAMKUZHIYIL HOUSE, CHAMAMPATHAL
            P.O., PALACKAKUZHIPADI, CHANGANACHERRY TALUK,
            KOTTAYAM, PIN-686517

            BY ADV SIJO PATHAPARAMBIL JOSEPH



RESPONDENT/S:

            VINU JOSEPH
            AGED 29 YEARS
            S/O. BENNY JOSEPH, OZHAKOTTAYIL HOUSE, KAKKUDUMON
            P.O., ATHIKAYAM VILLAGE, RANNI TALUK,
            PATHANAMTHITTA DISTRICT-689711.


     THIS    TRANSFER    PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 TR.P(C) 511/2021
                               -2-




                            ORDER

Learned counsel for the petitioner submits that he is not

pressing the Transfer Petition.

Hence, the Transfer Petition is dismissed as not pressed.

Sd/- BASANT BALAJI JUDGE

JS