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Praveeja vs D Sunil
2022 Latest Caselaw 6179 Ker

Citation : 2022 Latest Caselaw 6179 Ker
Judgement Date : 1 June, 2022

Kerala High Court
Praveeja vs D Sunil on 1 June, 2022
OP(C) No.787/2022                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                             THE HONOURABLE MRS.JUSTICE C.S.DIAS

               Wednesday, the 1st day of June 2022 / 11th Jyaishta, 1944

                                    OP(C) NO. 787 OF 2022

                OS 580/2021 OF II ADDITIONAL MUNSIFF COURT, NEYYATTINKARA
   PETITIONER/4th RESPONDENT:

          PRAVEEJA, AGED 48 YEARS, RESIDING AT RAHUL BHAVAN, POOVANVILA,
          THIRUPURAM, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695133

   RESPONDENTS/RESPONDENTS NO. 1 TO 3, 5 AND THE PLAINTIFF:

       1. D SUNIL, AGED 55 YEARS, S/O DAIVADANAM, RESIDING AT SUNIL BHAVAN,
          POOVANVILA, THIRUPURAM, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN -
          695133

            and 4 others...


        OP(Civil) praying inter alia that in the circumstances stated in the
   affidavit filed along with the OP(C) the High Court be pleased to set
   aside Exhibit P 10 order directing the First Additional Munsiff Court,
   Neyyattinkara to defer the consideration of Exhibit P6 IA till a decision
   is taken by DPI pursuant to the direction in Exhibit P5 Judgment or to
   direct the court below to take up Exhibit P6 IA and to pass fresh orders
   therein on merits after giving full opportunity to the petitioner to
   contest the same on merits, pending disposal of this Original Petition
   (Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   04.05.2022 and upon hearing the arguments of Sri. G.SREEKUMAR (CHELUR),
   Advocate for the petitioner, the court passed the following:



                                           O R D E R

Service is complete.

Interim order dated 26.04.2022 is extended till 13.06.2022.

Post for disposal on 13.06.2022.

Sd/- C.S.DIAS, JUDGE

01-06-2022 /True Copy/ Assistant Registrar OP(C) No.787/2022 2/2

 
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