Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

N.Sreedevi vs N.Sreekumar
2022 Latest Caselaw 6173 Ker

Citation : 2022 Latest Caselaw 6173 Ker
Judgement Date : 1 June, 2022

Kerala High Court
N.Sreedevi vs N.Sreekumar on 1 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
     WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                        OP(C) NO. 1593 OF 2018
  AGAINST THE ORDER/JUDGMENT IN OS 64/2015 OF III ADDITIONAL SUB
                           COURT, ERNAKULAM
PETITIONERS:

    1     N.SRIKUMAR
          AGED 47, S/O. LATE NARAYANASWAMY PERMANENT RESIDENT OF
          39/6074,'SIVAPRASADAM', ALAPATT EXTENSION
          ROAD,RAVIPURAM, ERNAKULAM PRESENTLY RESIDING AT PO-
          716, PC - 130, MUSCUT, REP. BY THE POWER OF ATTORNEY
          HOLDER, N. SRIDHAR, AGED 42, S/O.LATE NARAYANASWAMY.

    2     N. SRIDHAR
          AGED 42, S/O. LATE NARAYANASWAMY PERMANENT RESIDENT OF
          39/6074,'SIVAPRASADAM', ALAPATT EXTENSION
          ROAD,RAVIPURAM, ERNAKULAM PRESENTLY RESIDING AT F5,
          MISTY HEIGHTS ELOOKKARA ROAD, U.C COLLEGE P.O, ALUVA,
          ERNAKULAM.

          BY ADVS.
          SRI.P.MARTIN JOSE
          SRI.P.PRIJITH
          SRI.THOMAS P.KURUVILLA




RESPONDENTS:
    1     N.SREEDEVI
          AGED 34 YEARS

D/O. NARAYANASWAMI, NO.39/6074, SIVAPRASADAM, ALAPPAT EXTENSION ROAD, PERUMANOOR, ERNAKULAM, NOW RESIDING AT NO.504, KANAKADHARA APARTMENTS, KAVADIGUDA, HYDERABAD - 500 080.

2 MS. INSULMECH MARINE AND MECHANICAL ENGINEERING MANTHURATHAL BUILDING, AMBALLOOR P.O, O.P(C) NOs. 1017 & 1593 of 2018

MULANTHURUTHY,ERNAKULAM, REPRESENTED BY ARUN THOMAS.

BY ADVS.

SRI P R AJITH KUMAR SRI.K.MANOJ CHANDRAN

THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.06.2022, ALONG WITH OP(C).1017/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: O.P(C) NOs. 1017 & 1593 of 2018

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE C.S.DIAS WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944 OP(C) NO. 1017 OF 2018 AGAINST THE ORDER/JUDGMENT IN OS 64/2015 OF III ADDITIONAL SUB COURT, ERNAKULAM PETITIONER:

N.SREEDEVI D/O.LATE SRI.NARAYANASWAMI, AGED 34,HOUSE NO.39/6074 SIVAPRASADAM,ALAPPAT EXTENSION ROAD,PERUMANOOR, ERNAKULAM NOW RESIDING AT NO.504, KANAKADHARA APARTMENTS,KAVADIGUDA, HYDERABAD - 500

080.

BY ADVS.

SRI.P.R.AJITHKUMAR SRI.K.MANOJ CHANDRAN

RESPONDENTS:

1 N.SREEKUMAR S/O.LATE NARAYANASWAMY, AGED 47,RESIDING AT A-13, KABIR,BARC, MUMBAI - 400 011.

2 N.SRIDHAR S/O.LATE NARAYANASWAMY, AGED 42 YEARS,RESIDING AT F-5, MISTY HEIGHTS,ELOOKKARA ROAD,U.C.COLLEGE P.O., ALUVA - 683 101.

3 SUBIN P.S. ADMINISTRATIVE MANAGER, 'OPPO',CORPORATE OFFICE, SKYLINE ORBIT BUILDING,E.R.G.JUNCTION, BANERJI ROAD,ERNAKULAM - 682 031. O.P(C) NOs. 1017 & 1593 of 2018

BY ADVS.

SRI.P.MARTIN JOSE SRI.ABDUL JALEEL.A SRI.P.PRIJITH SRI.S.SREEKUMAR SR.

SMT.M.A.SULFIA SRI.THOMAS P.KURUVILLA

THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.06.2022, ALONG WITH OP(C).1593/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: O.P(C) NOs. 1017 & 1593 of 2018

Dated this the 1st day of June, 2022

COMMON JUDGMENT

The learned counsel appearing for the petitioners

submits that the original petitions may be dismissed as not

pressed. The said submission is recorded and the original

petitions are dismissed as not pressed.

SD/-

C.S.DIAS, JUDGE

rmm01/06/2022

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter