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Thomas Abraham vs Government Of Kerala
2022 Latest Caselaw 6164 Ker

Citation : 2022 Latest Caselaw 6164 Ker
Judgement Date : 1 June, 2022

Kerala High Court
Thomas Abraham vs Government Of Kerala on 1 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                       WP(C) NO. 23616 OF 2014
PETITIONERS:

    1     THOMAS ABRAHAM
          CONTRACTOR, VETTIKKATTU HOUSE,
          CHIRAKKADAVU P. O.
          KANJIRAPPALLY, KOTTAYAM DISTRICT,
          PIN - 686 507.
    2     RAJU KURIAN
          CONTRACTOR, KANNANKUZHAYATH HOUSE,
          RANNY P. O. PATHANAMTHITTA DISTRICT.
    3     JIJO MATHEW
          CONTRACTOR, KOCHUPURACKAL HOUSE,
          PARATHANAM P. O.,
          MUNDAKKAYAM, KOTTAYAM DISTRICT,
          PIN - 686 514.
    4     P.M. HARIDAS
          CONTRACTOR, PANTHAPLACKAL HOUSE,
          CHIRAKKADAVU P. O., KANJIRAPPALLY,
          KOTTAYAM DISTRICT (TWINS ASSOCIATE, TWINS COTTAGE,
          BUS STAND JUNCTION, KANJIRAPPALLY).
    5     P.M. GOPAKUMAR
          CONTRACTOR, PANTHAPLACKAL HOUSE,
          CHIRAKKADAVU P. O., KANJIRAPPALLY,
          KOTTAYAM DISTRICT.
    6     SIBY JOSEPH
          CONTRACTOR, MANIMALATHU HOUSE,
          VECHOOCHIRA P.O.,
          RANNI - VIA, PATHANAMTHITTA DISTRICT.
    7     MANOJ THOMAS
          CONTRACTOR, KOYIPURATH HOUSE,
          KARIKKATTOOR P.O.,
          MANIMALA - VIA,
          KOTTAYAM DISTRICT,
          PIN - 686 544.
    8     TOMY JOSEPH
          CONTRACTOR, PANTHALANICKAL HOUSE,
          KOOVAPPALLY P.O.,
          KANJIRAPPALLY - VIA, KOTTAYAM DISTRICT.
    9     MATHEW THOMAS
          CONTRACTOR, PARATHANAM P. O,
          KOOTTICKAL - VIA,
          KOTTAYAM DISTRICT,
          PIN - 686 514.
 W.P(C) NO.23616 of 2014

                                  2

    10    THOMAS JOSEPH
          CONTRACTOR, GANAPATHIPLACKAL HOUSE,
          POOVARANI P.O,
          PALA - VIA, KOTTAYAM DISTRICT,
          PIN - 686 577.
    11    AUGUSTINE GEORGE ALIAS RAJU NELLAMTHADAM
          PRESIDENT, CONTRACTORS ASSOCIATION,
          KANJIRAPPALLY TALUK,
          KANJIRAPPALLY P. O,
          KOTTAYAM DISTRICT, PIN - 686 507.

          BY ADVS.
          SRI.BABU JOSEPH KURUVATHAZHA
          SRI.P.T.ABHILASH
          SRI. MOHAMMED SHAFI.K


RESPONDENTS:

    1     GOVERNMENT OF KERALA
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF PUBLIC WORKS,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001.
    2     EXECUTIVE ENGINEER
          PUBLIC WORKS DEPARTMENT (ROADS DIVISION),
          KOTTAYAM, PIN - 686 001.

          SRI. K. M FAISAL - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) NO.23616 of 2014

                                3




                           JUDGMENT

Sri.Mohammed Shafi.K, the learned counsel

representing Sri.Babu Joseph Kuruvathazha, the

learned counsel for the petitioners seeks permission

to withdraw the writ petition with liberty to approach

this Court, if necessary, at a later stage, in case

there is any surviving grievance.

Accordingly, the writ petition is dismissed as

withdrawn, with the said liberty.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR

 
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