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Divya Rajan vs Bineesh P.B
2022 Latest Caselaw 6150 Ker

Citation : 2022 Latest Caselaw 6150 Ker
Judgement Date : 1 June, 2022

Kerala High Court
Divya Rajan vs Bineesh P.B on 1 June, 2022
OP (FC) No.492/2021                            1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Wednesday, the 1st day of June 2022 / 11th Jyaishta, 1944
                          IA.NO.5/2022 IN OP (FC) NO. 492 OF 2021
                     OP(G&W)NO. 2060/2020 OF FAMILY COURT, ERNAKULAM.

      APPLICANT/PETITIONER:

               DIVYA RAJAN, AGED 35 YEARS, W/O. BINEESH P.B.,

               THUMPA VILAYIL HOUSE, KADUVINAL P.O., VALLIKUNNAM MURI,

               VALLIKUNNAM VILLAGE, ALAPPUZHA DISTRICT,

               NOW RESIDING AT AMBADIYIL HOUSE, PAVUMPA P.O.,

               KARUNAGAPALLY TALUK, KOLLAM DISTRICT, PIN-690 574.

      RESPONDENTS/RESPONDENTS:

      1.       BINEESH P.B., AGED 39 YEARS, S/O. BABY,

               RESIDING AT PISHARIKATTIL HOUSE, MANAKUNNAM VILLAGE,

               POOTHOTTA P.O., ERNAKULAM DISTRICT, PIN-682 307,

               (NOW RESIDING IN KUWAIT) (WHATSAPP NO.0096567798520,

               EMAIL:[email protected])

      2.       BABY, RESIDING AT PISHARIKATTIL HOUSE, MANAKUNNAM VILLAGE,

               POOTHOTTA P.O., ERNAKULAM DISTRICT, PIN-682 307.

               (WHATSAPP NO.9947947846)

      3.       NIRMALA, W/O. BABY, RESIDING AT PISHARIKATTIL HOUSE,

               MANAKUNNAM VILLAGE, POOTHOTTA P.O., ERNAKULAM DISTRICT,

               PIN-682 307. (WHATSAPP NO.9947947846)

      4.       BINU, S/O. BABY, RESIDING AT PISHARIKATTIL HOUSE,

               MANAKUNNAM VILLAGE, POOTHOTTA P.O., ERNAKULAM DISTRICT,

               PIN-682 307. (WHATSAPP NO.9947947846, EMAIL:[email protected])

      5.       BABY DAKSHINA, D/O. BINEESH P.B. AND DIVYA RAJAN, AGED 6 YEARS,

               RESIDING AT PISHARIKATTIL HOUSE, MANAKUNNAM VILLAGE,

               POOTHOTTA P.O., ERNAKULAM DISTRICT, PIN-682 307.

               ( NOW UNDER THE CUSTODY OF RESPONDENTS 2 TO 4).

                                                                      P.T.O.
 OP (FC) No.492/2021                         2/3




      6.       BABY DEKSHITH, S/O. BINEESH P.B. AND DIVYA RAJAN, AGED 4 YEARS,

               RESIDING AT PISHARIKATTIL HOUSE, MANAKUNNAM VILLAGE,

               POOTHOTTA P.O., ERNAKULAM DISTRICT, PIN-682 307.

               (NOW UNDER THE CUSTODY OF RESPONDENTS 2 TO 4).


      7.       THE COMMISSIONER OF POLICE, KOCHI,

               OFFICE OF THE COMMISSIONER OF POLICE, ABDUL KALAM MARG,

               MARINE DRIVE, ERNAKULAM, PIN-682 011.

      8.       THE STATION HOUSE OFFICER, UDAYAMPEROOR POLICE STATION,

               SH-15, UDAYAMPEROOR, KANDANAD, ERNAKULAM, PIN-682 307.

      9.       THE REGIONAL PASSPORT OFFICER,

               TRIVANDRUM, REGIONAL PASSPORT OFFICE, SNSM BUILDING,3,

               4TH FLOOR, KAITHAMUKKU PETTA RD, THIRUVANANTHAPURAM, KERALA-695 024.

      10.      THE AUTHORIZED OFFICER, PASSPORT SEVA KENDRAM,

               KOLLAM 74 BUILDING # MC VIII/1578/715 A S.N. TRUST COMPLEX,

               NEAR KOLLAM MUNICIPAL CORPORATION OFFICE, VELLAPPALLY NAGAR,

               KOLLAM, KERALA-691 320.

                                                                P.T.O.
 OP (FC) No.492/2021                            3/3




           Application praying that in the circumstances stated in the
      affidavit filed therewith the High Court be pleased to pass an order
      extending the period of custody of my minor children namely Dakshina and
      Dekshith till 11/06/2022 to the petitioner, in the best interest of
      justice.


           This Application coming on for orders upon perusing the
      application and the affidavit filed in support thereof and this Court's
      judgment dated 17/03/2022 in OP(FC) 492/2021 and order dated 06/05/2022
      in I.A 4/2022 in OP(FC) 492/2021 and upon hearing the arguments of
      M/S.P.HARIDAS, P.C.SHIJIN, RISHIKESH HARIDAS & BIJU HARIHARAN, Advocates
      for the petitioner in IA/OP(FC) and of SRI.T.U.SUJITH KUMAR, Advocate
      for R1 to R6 in IA/OP(FC) and of SRI.SUVIN R.MENON, CENTRAL GOVERNMENT
      COUNSEL for R9 & R10 in IA/OP(FC), the court passed the following:

                                          ORDER

Heard.

Allowed.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

01-06-2022 /True Copy/ Assistant Registrar

 
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