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Kuttanadu Rubber Co. Ltd vs State Of Kerala
2022 Latest Caselaw 6130 Ker

Citation : 2022 Latest Caselaw 6130 Ker
Judgement Date : 1 June, 2022

Kerala High Court
Kuttanadu Rubber Co. Ltd vs State Of Kerala on 1 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                        WP(C) NO. 11056 OF 2022
PETITIONER:

          KUTTANADU RUBBER CO. LTD.
          (INCORPORATED IN 1910),
          KELACHANDRA NAGAR,
          CHINGAVANAM, KOTTAYAM-686531,REPRESENTED BY ITS
          EXECUTIVE DIRECTOR,
          MR.JOSEPH THOMAS.
          BY ADVS.
          P.BENNY THOMAS
          D.PREM KAMATH
          TOM THOMAS (KAKKUZHIYIL)
          ABEL TOM BENNY


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, HOME DEPARTMENT,
          SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
    2     CIRCLE INSPECTOR OF POLICE
          KANJIRAPPALLY POLICE STATION, KANJIRAPPALLY,
          KOTTAYAM-686507.
    3     SUPERINTENDENT OF POLICE
          OFFICE OF THE SUPERINTENDENT OF POLICE, THIRUNAKKARA
          SOUTH ROAD,
          KOTTAYAM-686001.
    4     HIGHRANGE ESTATE EMPLOYEES ASSOCIATION(CITU),
          MUNDAKKAYAM.P.O,KOTTAYAM-686513,REPRESENTED BY ITS
          GENERAL SECRETARY SRI.K.RAJESH.
    5     KOTTAYAM DISTRICT ESTATE EMPLOYEES FEDERATION (INTUC) ,
          MUNDAKKAYAM.P.O, KOTTAYAM-686513,REPRESENTED BY ITS
          GENERAL SECRETARY SRI.N.R.SURESH.
    6     MALANAD PLANTATION MAZOOR SANGH(BMS)
          THEKKUM GOPURAM, KOTTAYAM-686001, REPRESENTED BY ITS
          GENERAL SECRETARY SRI.RATHEESH.
    7     KTUC SECULAR(KTUC),
          POOVARANY, KOTTAYAM-686001,REPRESENTED BY ITS GENERAL
          PRESIDENT SRI.UMMACHAN KOOTANAL.
    8     THIRU COCHIN THOTTAM THOZHILALI UNION,
 WP(C) NO.11056 OF 2022

                                 2

            MUNDAKKAYAM.P.O, KOTTAYAM-686513, REPRESENTED BY ITS
            GENERAL SECRETARY SRI.K.K.JANARDHANAN.
     9      THIRU COCHIN THOTTAM THOZHILALI CONGRESS,
            INTUC BHAVAN, KOTTAYAM-686010, REPRESENTED BY ITS
            GENERAL SECRETARY.SRI.THOMAS KALLADAN.
    10      DISTRICT LABOUR OFFICER,
            COLLECTORATE BUILDING, KOTTAYAM-KUMILY ROAD,
            KOTTAYAM-686002.


            BY SRI.PREMCHAND R NAIR-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.11056 OF 2022

                                    3

                             JUDGMENT

Dated this the 1st day of June, 2022

It is submitted by the learned counsel for

the petitioner that interim order had been granted by

this Court and that by virtue of the interim order

protection had been granted and the matter has now

become infructuous. The submission is recorded.

The writ petition is closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/01/06 WP(C) NO.11056 OF 2022

APPENDIX

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SETTLEMENT DATED 21.06.2010 BETWEEN PETITIONER COMPANY AND UNIONS.

Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 14/03/2022 SUBMITTED BY PETITIONER BEFORE THE 10TH RESPONDENT.

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 28/03/2022 SUBMITTED BY THE PETITIONER COMPANY BEFORE THE 2ND RESPONDENT. Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 28.03.2022 SUBMITTED BY THE PETITIONER COMPANY BEFORE THE 2ND RESPONDENT. RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE

 
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