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Muhammed Kunju vs Subaida @ Subaida Beevi
2022 Latest Caselaw 6111 Ker

Citation : 2022 Latest Caselaw 6111 Ker
Judgement Date : 1 June, 2022

Kerala High Court
Muhammed Kunju vs Subaida @ Subaida Beevi on 1 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                       WP(C) NO. 14965 OF 2017
PETITIONER:

    1     MUHAMMED KUNJU
          AGED 62, S/O. LATE IBRAHIMKUTTY, NAINARATH HOUSE, ERUVA
          MURI,PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502

    2     SUKKAINATH
          AGED 46, W/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
          MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502

    3     SHAHANA
          AGED 31, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
          MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502

    4     MUBEENA
          AGED 22, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
          MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502

    5     RAHANA
          AGED 26, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
          MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502

          BY ADVS.
          SRI.DINESH R.SHENOY
          SRI.EBIN MATHEW
          SMT.K.K.JYOTHILAKSHMY


RESPONDENTS:

    1     SUBAIDA @ SUBAIDA BEEVI
          KANYAKONIL HOUSE, VADARATH ROAD,THAMMANAM PO.-
          682032

    2     FATHIMA BEEVI
          MUKKOLAYIL VEEDU, MENAMPALLY MURI,PATHIYOOR PO.,
          PIN-690508

    3     HASSANKUNJU
          W/O LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
          KEERIKKAD VILLAGE,KAYAMKULAM, PIN-690502
 WP(C) NO. 14965 OF 2017

                                   2



     4       NOUFAL
             S/O. LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
             KEERIKKAD VILLAGE, KAYAMKULAM, PIN-690502

     5       NIYAS
             S/O. LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
             KEERIKKAD VILLAGE, KAYAMKULAM, REPRESENTED BY POWER
             OF ATTORNEY HOLDER, NOUFAL, THAYYIL HOUSE,
             KEERIKKAD SOUTH, KEERIKKAD VILLAGE, KAYAMKULAM,
             PIN-690502

     6       NASIYA
             D/O. HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
             KEERIKKAD VILLAGE, KAYAMKULAM,REPRESENTED BY POWER
             OF ATTORNEY HOLDER, NOUFAL,THAYYIL HOUSE, KEERIKKAD
             SOUTH, KEERIKKAD VILLAGE, KAYAMKULAM, PIN-690502

     7       THE DISTRICT COLLECTOR
             CIVIL STATION, ALAPPUZHA, PIN-688524

     8       THE REVENUE DIVISIONAL OFFICER
             OFFICE OF REVENUE DIVISIONAL OFFICER,CHENGANNUR
             PIN-689121

     9       THE ADDITIONAL TAHSILDAR
             KARTHIKAPILLY TALUK, TALUK OFFICE, KARTHIKAPILLY
             PIN-690514

           BY ADV SRI.K.K.SATHISH

             SMT. DEEPA. V. GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   01.06.2022,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14965 OF 2017

                                3

                          JUDGMENT

The learned counsel for the petitioners submits that this

writ petition is not pressed.

Accordingly, this writ petition is dismissed as not

pressed.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 14965 OF 2017

APPENDIX OF WP(C) 14965/2017

PETITIONERS' EXHIBITS

EXHIBIT P1: TRUE PHOTOCOPY OF LEGAL OPINION DATED 17.5.2016 ISSUED BY G.ASOK KUMAR, GOVERNMENT ADVOCATE, KAYAMKULAM

EXHIBIT P2: TRUE PHOTOCOPY OF ORDER DATED 22.7.2016 PASSED BY THE ADDITIONAL TAHSILDAR, KARTHIKAPPILLY

EXHIBIT P3: TRUE PHOTOCOPY OF APPEAL DATED 12.8.2016 FILED BEFORE THE RDO, CHENGANNUR

EXHIBIT P4: TRUE PHOTOCOPY OF THE ORDER NO.G3694/16/K-

DIS DATED 18.8.2016 PASSED BY THE RDO, CHENGANNUR

EXHIBIT P5: TRUE COPY OF THE REVISION PETITION FIELD BY THE PETITIONERS BEFORE THE DISTRICT COLLECTOR, ALAPPUZHA

EXHIBIT P6: TRUE PHOTOCOPY OF THE REVISION PETITION DATED 17.3.2017 FILED BY THE RESPONDENTS 1 TO 6 NO. C12/46507/16

EXHIBIT P7: TRUE COPY OF OBJECTON DATED 21.3.2017 FILED BY THE PETITIONERS IN REVISION PETITION C12/46507/16

EXHIBIT P8: TRUE PHOTOCPY OF ORDER DATED 22.3.2017 PASSED IN C.12/46507/16 ISSUED BY THE DEPUTY COLLECTOR (LR) IN THE NAME OF THE DISTRICT COLLECTOR, ALAPPUZHA

EXHIBIT P9: TRUE COPY OF THE CERTIFICATE DATED 25.4.2017 ISSUED BY FR. GOPALAKRISHNA BHAT, CHIEF INERVENTIONAL CARDIOLOGIST, VALIYATH INSTITUTE OFMEDICAL SCIENCE KOLLAM

 
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