Bavitha T.K vs The State Of Kerala
2022 Latest Caselaw 6092 Ker

WP(C) NO. 12159 OF 2022           1



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
                     WP(C) NO. 12159 OF 2022


PETITIONER/S:

          BAVITHA T.K.
          AGED 52 YEARS
          D/O.PRABHAKARAN, NEEDLE WORK TEACHER,
          MOKERI EAST UP SCHOOL, PANOOR,
          KANNUR - 670 692 (RESIDING AT PRABHA NIVAS, KOORARA,
          CHAMPAD P.O., PANOOR - 670 694).

          BY ADVS.
          T.T.MUHAMOOD
          A.RENJIT
          V.E.ABDUL GAFOOR
          A.MOHAMMED SAVAD
          NAZEER HUZAIN.H
          T.R.VISHNU


RESPONDENT/S:

    1     THE STATE OF KERALA
          REP. BY THE SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

    2     THE DIRECTOR OF GENERAL EDUCATION
          DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
          THIRUVANANTHAPURAM - 695 014.

    3     THE DEPUTY DIRECTOR OF EDUCATION
          OFFICE OF THE DDE, KANNUR - 670 002.

    4     THE ASSISTANT EDUCATIONAL OFFICER
          OFFICE OF THE AEO, PANOOR, THALASSERY - 670 692.

    5     THE MANAGER
          MOKERI EAST UPS, PANOOR, PANOOR - 670 692.
 WP(C) NO. 12159 OF 2022             2


    6     THE MANAGER
          SREENARAYANA VILASAM LP SCHOOL VALLIYAYI,
          KERALA - 670 671.

    7     THE MANAGER
          ABDU RAHIMAN SMARAKAM UP SCHOOL, CHENDAYAD,
          PUTHOOR, KERALA - 670 671.


          SMT. NISHA BOSE, SR. GP
    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12159 OF 2022                   3




                                 JUDGMENT

When this writ petition was taken up, Sri. T.T. Muhamood, the learned

counsel appearing for the petitioner submitted that the petitioner has already

been deployed and hence she has no further grievance.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 12159/2022

PETITIONER(S) EXHIBITS :

Exhibit P1 TRUE COPY OF CERTIFICATE DATED 06/02/2017 ISSUED BY THE MEDICAL BOARD SHOWING THE DISABILITY OF THE PETITIONER.

Exhibit P2 TRUE COPY OF APPOINTMENT ORDER DATED 07/06/1993 ISSUED BY THE THREE MANAGERS JOINTLY.

Exhibit P3 TRUE COPY OF GO(MS) NO.108/2001/G.EDN. DATED 23/03/2021.

Exhibit P4 TRUE COPY OF ORDER NO.B4/7651/2021(1) DATED 10/01/2022 ISSUED BY THE 3RD RESPONDENT.

RESPONDENT(S) EXHIBITS : NIL