Citation : 2022 Latest Caselaw 6033 Ker
Judgement Date : 1 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
OP (WAKF) NO. 13 OF 2022
AGAINST THE ORDER DATED 11.03.2022 I.A NO.105/2022 AND
I.A.NO.74/2022 IN WOS 12/2022 AND I.A.NO.105/2022 IN WOS 12/2022
OF WAKF TRIBUNAL, KOZHIKODE
PETITIONER:
MUHAMMED E.A., AGED 48 YEARS
S/O ABOOBACKER, ERUPPAKKOTTIL HOUSE, PERINGALA P.O.,
KUNNATHUNADU, ERNAKULAM., PIN - 683565
BY ADVS.
SRI.I.DINESH MENON
SRI.L.RAJESH NARAYAN
RESPONDENTS/RESPONDENTS 1 TO 30 AND PETITIONERS 1 TO 3 IN IA
NO.74/2022 IN WOS 12/2022:
1 KERALA STATE WAKF BOARD
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KERALA
STATE WAKF BOARD, KALOOR, KOCHI-682017., PIN -
682020
2 ABDUL LATHEEF, AGED 54 YEARS
S/O MUMMI, KARUMAKKATTU HOUSE, KUMARAPURAM P.O., KUNNATHUNAD, ERNAKULAM., PIN - 683565
3 K.H. SALIM, AGED 60 YEARS S/O HASSAN, KARUMAKKATTU HOUSE, KUMARAPURAM P.O. ERNAKULAM DISTRICT, PIN - 683565
4 K.H. PAREETH, AGED 75 YEARS S/O HASSAN, KARUMAKKATTU HOUSE, KUMARAPURAM P.O. ERNAKULAM DISTRICT., PIN - 683565
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
5 ABDULSALAM K.K., AGED 65 YEARS S/O KOCHUNNI, KARUMAKKATU HOUSE, KUMARAPURAM P.O., ERNAKULAM DISTRICT., PIN - 683565
6 SHIBU K.P., AGED 45 YEARS S/O K.S. PAREETHU, KARUMAKKATTU HOUSE, KUMARAPURAM P.O., ERNAKULAM DISTRICT., PIN - 683565
7 BASHEER K.M., AGED 48 YEARS S/O MUMMI, KARUMAKKATTU HOUSE, KUMARAPURAM P.O., ERNAKULAM DISTRICT., PIN - 683565
8 SIDHIQUE K.A., AGED 49 YEARS S/O ABDHUL RAHMAN, KARUMAKKATTU HOUSE, KUMARAPURAM P.O., ERNAKULAM DISTRICT., PIN - 683565
9 MUHAMMED K.A., AGED 52 YEARS S/O ABDHUL RAHMAN, KARUKUNNATH HOUSE, KUMARAPURAM P.O., ERNAKULAM., PIN - 683565
10 PAREETHU K.A.
S/O ABDHUL RAHMAN, KARUKUNNATH HOUSE, KUMARAPURAM P.O., ERNAKULAM., PIN - 683565
11 USMAN K.A.
AHAMMED, KARUKUNNATHU [PARAKKATTUNJALIL] HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
12 K.K. NAZAR KOCHAMMED, KARUKUNNATH HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
13 JAMAL K.E.
S/O IBRAHIM, KARUKUNNATH HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
14 K.K. IBRAHIMKUTTY S/O KOCHAHAMMUD, KARUKUNNATH HOUSE, PERINGALA P.O.,
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
ERNAKULAM., PIN - 683565
15 P.K. ABUBACKER S/O KOCHUNNI, PUVATTUVEEDU, PERINGALA P.O., ERNAKULAM., PIN - 683565
16 P.K. ABU S/O KOCHAMMED, PUVATTUVEEDU, PERINGALA P.O., ERNAKULAM., PIN - 683565
17 P.K. SALAM S/O KOCHAHAMMED, PUVATTUVEEEDU, PERINGALA P.O., ERNAKULAM, PIN - 683565
18 P.M. KOCHUNNI S/O MARAKKAR, PUVATTUVEEDU, PERINGALA P.O., ERNAKULAM., PIN - 683565
19 PAREEKUNJU S/O KOCHUNNI, POOVATHUM HOUSE, KUMARAPURAM P.O., ERNAULAM, PIN - 683565
20 P.S. SHAMSU S/O SYTHALI, PUTHENVEETTIL HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
21 MANAF P.M.
S/O MUHAMMADALI, PUTHANVEETIL HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
22 P.P. ABUBACKER S/O PAREETHU, PERUMAMATTAM, KUNDANKUZHI, PERINGALA P.O., ERNAKULAM., PIN - 683565
23 P.P. MUHAMMED S/O PAREETHU, PERUMAMATTAM, KUNDANKUZHI, PERINGALA P.O., ERNAKULAM., PIN - 683565
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
24 BAVA S/O AVUKKAR, PERUMAMATTAM, KUNDANKUZHI, PERINGALA P.O., ERNAKULAM., PIN - 683565
25 MUHAMMED S/O AVUKKAR, PERUMAMATTAM, KUNDAKUZHY, PERINGALA P.O., ERNAKULAM., PIN - 683565
26 PAREEKUNJU P.S. S/O SYEDMUHAMMED, PERUMAMATTOM [OONJIKKARA], PERINGALA P.O., ERNAKULAM., PIN - 683565
27 SALAM P.K.
S/O KUNUMUHAMMED, PERUMAMATTOM, PERINGALA P.O., ERNAKULAM., PIN - 683565
28 KHASIM V.S.
S/O SAIDUMUHAMMED, MUSALIYARU, VALLOPPILLI HOUSE, KUMARAPURAM P.O., ERNAKULAM., PIN - 683565
29 SHEEEQUE S/O MAMMIKUNJU, KARIMKUNNATHU HOUSE, KUMARAPURAM P.O., ERNAKULAM., PIN - 683565
30 NIZAR K.M.
S/O MAMMIKUNJU, KARAMAKKADU HOUSE, KUMARAPURAM P.O., ERNAKULAM., PIN - 683565
31 THE DISTRICT COLLECTOR, ERNAKULAM CIVIL STATION, KAKKANAD, ERNAKULAM., PIN - 682030
32 K.S. ALIYAR S/O SULAIMAN, KALLUNKAL HOUSE, KUMARAPURAM P.O., KUNNATHUNADU, ERNAKULAM, PRESIDENT PALLIKKARA MUSLIM JAMA-ATH, KUMARAPURAM P.O., KUNNATHUNADU, ERNAKULAM., PIN - 683565
33 PALLIKKARA MUSLIM JAMAATH
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU, REPRESENTED BY ITS PRESIDENT, K.S. ALIYAR, S/O SULAIMAN, KALLUNKAL HOUSE, KUMARAPURAM P.O., KUNNATHUNADU, ERNAKULAM., PIN - 683565
34 SUBAIR PAKKO S/O PAKKO, KOYAMPARAMBIL HOUSE, PERINGALA P.O., ERNAKULAM., PIN - 683565
BY ADV SRI.JAMSHEED HAFIZ, SC
THIS OP (WAKF) HAVING COME UP FOR ADMISSION ON
01.06.2022, ALONG WITH CRP(WAKF) 22/2022 & CON.CASE THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
CRP(WAKF) NO. 24 OF 2022
AGAINST THE ORDER DATED 11.3.2011 IN IA 105/2022 IN WOS 12/2022
OF WAKF TRIBUNAL, KOZHIKODE
REVISION PETITIONERS/PETITIONERS 2 TO 20:
1 ABDUL SALAM K.K., AGED 65 YEARS S/O. KOCHUNNI, KUMARAPURAM KARUMAKKAT HOUSE, AMSOM, P.O., KUMARAPURAM DESOM, KUMARAPURAM KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
2 USMAN K.A., AGED 68 YEARS, S/O. AHAMMED, KARUKUNNATH (PARAKKATTUNJALIL), PERINGALA AMSOM, KUNNATHUNADU PERINGALA DESOM, PERINGALA P.O., VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
3 K. K. NASAR, AGED 56 YEARS, S/O. KOCHAHAMMED, KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
4 JAMAL K.E., AGED 50 YEARS, S/O. IBRAHIM, KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
5 K.K. IBRAHIMKUTTY, AGED 67 YEARS, S/O. KOCHAHAMMED,
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
6 P.K.ABUBACKER, AGED 46 YEARS, S/O. KOCHUNNI, POOVATHUMVEEDU, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
7 P.K. ABU, AGED 65 YEARS, S/O. KOCHAHAMMED, POOVATHUMVEEDU, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
8 P.K. SALAM, AGED 56 YEARS, S/O. KOCHAHAMMED, POOVATHUMVEEDU, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
9 P.M. KOCHUNNI, AGED 57 YEARS, S/O. MARAKKAR, POOVATHUMVEEDU, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
10 PAREEKUNJU, AGED 60 YEARS, S/O.KOCHUNNI, POOVATHUMVEEDU, (MANAKKEKKARA) KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
11 MANAF P.M., AGED 24 YEARS, S/O. MUHAMMADALI, PUTHENVEETIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
12 P.P. ABUBACKER, AGED 65YEARS, S/O. PAREED, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
13 P.P. MUHAMMED, AGED 60 YEARS, S/O. PAREED, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
14 BAVA, AGED 65 YEARS, S/O. AVVAKKAR, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
15 MUHAMMED, AGED 67 YEARS, S/O. AVVAKKAR, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
16 PAREEKUNJU P.S., AGED 61 YEARS, S/O. S AIDHUMUHAMMED, PERUMAMATTA (OOTTIKKARA), PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
17 SALAM P.K., AGED 56 YEARS, S/O. KUNJU MUHAMMED, PERUMAMATTAM, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
18 SHEFEEQUE, AGED 50 YEARS, S/O. ABDUL KHADER, KARUKUNNTH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
19 NISAR K.M., AGED 51 YEARS, S/O. MAMMIKUNHU, KARUMAKKAD HOUSE, KUMARAPURAM AMSOM, P.O., KUMARAPURAM DESOM, KUMARAPURAM KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
BY ADVS.
SRI.PAUL K.VARGHESE
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
SRI.K.P.S.JALALUDDEEN MOHMMED
RESPONDENTS/RESPONDENTS NO. 1 TO 13 AND 1ST PETITIONER :
1 PALLIKKARA MUSLIM JAMA-ATH, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565 REPRESENTED BY ITS PRESIDENT, ALIYAR K.S., AGED 63 YEARS, S/O. SULAIMAN, KALLUNKAL, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUNNATHUNADU VILLAGE, KUMARAPURAM KUNNATHUNAD P.O., TALUK, ERNAKULAM, PIN-683 565 (WRONGLY DESCRIBED AS ITS PRESIDENT).
2 ALIYAR K.S., AGED 63 YEARS, S/O. SULAIMAN, KALLUNKAL, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM, PIN-683 565 (PRESIDENT, PALLIKKARA MUSLIM JAMA-ATH, PALLIKKARA AMSOM, PALLIKKARA DESOM, VILLAGE, KUMARAPURAM P.O., KUNNATHUNADU KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565) (WRONGLY DESCRIBED AS ITS PRESIDENT).
3 SUBAIR PAKKO, AGED 54 YEARS, S/O. KOAYAMPARAMBIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM, PIN-683 565 (GENERAL SECRETARY, PALLIKKARA MUSLIM JAMA-ATH, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565) ((WRONGLY DESCRIBED AS ITS GENERAL SECRETARY).
4 ABDUL LATHEEF, AGED 54 YEARS, S/O. MAMMI, KARUMAKKATT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565
5 K.H. PAREED, AGED 75 YEARS, S/O. HASSAN, KARUMAKKAT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 VILLAGE, 565
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
6 SHIBU K.P., AGED 45 YEARS, S/O. K.S. PAREED, KARUMAKKAT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O.KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565
7 BASHEER K.M., AGED 48 YEARS, S/O. MAMMI, KARUMAKKAT HOUSE, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
8 SIDDIQUE K.A., AGED 49 YEARS, S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
9 MUHAMMED K.A., AGED 52 YEARS, S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
10 PAREED K.A.,AGED 63 YEARS, S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM D ESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
11 P.S. SHAMSU, AGED 65 YEARS, S/O. SAITHALI, PUTHENVEETIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
12 KASIM V.S., AGED 57 YEARS, S/O. SAIDUMUHAMMED MUSLIAR, VALLOPILLI, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, P.O., KUMARAPURAM KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT,PIN-683 565.
13 THE KERALA STATE WAQF BOARD, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KERALA STATE WAQF BOARD, KALOOR, KOCHI-682 017.
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
14 K.H.SALIM, AGED 60 YEAARS, S/O.HASSAN, KARUMAKKATTU HOUSE, KUMARAPURAM AMSOM, KUNNATHUNADU KUMARAPURAM DESOM, KUNNATHUNADU T VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
BY ADVS.
SRI.K.K.SATHISH SHRI.JAMSHEED HAFIZ, SC,
THIS CRP (WAKF ACT) HAVING COME UP FOR ADMISSION ON
01.06.2022, ALONG WITH CRP(WAKF)NO.22/2022 AND CON.CASE THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
CRP(WAKF) NO. 22 OF 2022
AGAINST THE ORDER DATED 11.03.2022 IN IA 74/2022 IN WOS 12/2022
OF WAKF TRIBUNAL, KOZHIKODE
REVISION PETITIONERS/RESPONDENTS NO.4, 10 TO 26, 28 AND 29:
1 ABDUL SALAM K.K.,AGED 65 YEARS S/O. KOCHUNNIKARUMAKKAT HOUSE, KUMARAPURAM AMSOM P.O., KUMARAPURAM DESOM, KUMARAPURAMP.O, KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
2 USMAN K.A., AGED 68 YEARS S/O. AHAMMED, AMSOM, KARUKUNNATH (PARAKKATTUNJALIL), PERINGALA PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
3 K. K. NASAR, AGED 56 YEARS S/O. KOCHAHAMMED, KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
4 JAMAL K.E., AGED 50 YEARS S/O. IBRAHIM, KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
5 K.K. IBRAHIM KUTTY, AGED 67 YEARS
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
S/O. KOCHAHAMMED, KARUKUNNATH, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
6 P K ABUBACKER, AGED 46 YEARS S/O KOCHUNNI, POOVATHUMVEEEU. PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
7 P K ABU, AGED 65 YEARS S/O KOCHAHAMMED , POOVATHUMVEEEU. PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
8 P K SALAM, AGED 56 YEARS S/O KOCHAHAMMED,POOVATHUMVEEEU. PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
9 P M KOCHUNNI, AGED 57 YEARS S/O. MARAKKAR, POOVATHUMVEEDU, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
10 PAREEKUNJU, AGED 60 YEARS S/O. KOCHUNNI, POORATHUMVEEDU, (MANAKKEKKARA) KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
11 P.S. SHAMSU, AGED 65 YEARS S/O. SAITHALI, PUTHENVEETIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
12 MANAF P.M., AGED 24 YEARS S/O. MUHAMMADALI, PUTHENVEETIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
13 P.P. ABUBACKER, AGED 65 YEARS S/O. PAREED, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565
14 P.P. MUHAMMED, AGED 60 YEARS S/O. PAREED, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
15 BAVA, AGED 65 YEARS S/O. AVVAKKAR, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
16 MUHAMMED, AGED 67 YEARS S/O.AVVAKKAR, PERUMAMATTAM, (KUNDANKUZHI) PERINGALA PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
17 PAREEKUNJU P.S., AGED 61 YEARS S/O. SAIDHUMUHAMMED, PERUMAMATTA (OOTTIKKARA), PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
18 SALAM P.K., AGED 56 YEARS S/O. KUNJU MUHAMMED, PERUMAMATTAM, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
19 SHEFEEQUE, AGED 50 YEARS S/O. ABDUL KHADER, KARUKUNNTH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
20 NISAR K.M., AGED 51 YEARS S/O. MAMMIKUNHU, KARUMAKKAD HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P O, KUNNATHUNADU VILLAGE, KUNNATHANADU TALUK, ERNAKULAM DISTRICT, PIN- 683565.
BY ADVS.
SRI.PAUL K.VARGHESE SRI.K.P.S.JALALUDDEEN MOHMMED
RESPONDENTS/PETITIONERS 1 TO 3/ RESPONDENT NO.1 TO 3, 5 TO 9,
27 AND 30:
1 PALLIKKARA MUSLIM JAMA-ATH PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565 REPRESENTED BY ITS PRESIDENT, ALIYAR K.S. , AGED 63 YEARS, S/O. SULAIMAN, KALLUNKAL, PALLIKKARA P.O., AMSOM, PALLIKKARA KUNNATHUNADU DESOM, KUMARAPURAM KUNNATHUNAD TALUK, VILLAGE,ERNAKULAM, PIN-683 565 (WRONGLY DESCRIBED AS ITS PRESIDENT).
2 ALIYAR K.S.,AGED 63 YEARS S/O. SULAIMAN, KALLUNKAL, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM, PIN-683 565 (PRESIDENT, PALLIKKARA MUSLIM JAMA-ATH, PALLIKKARA AMSOM, PALLIKKARA DESOM, VILLAGE, KUNNATHUNADU KUMARAPURAM P.O., KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565) (WRONGLY DESCRIBED AS ITS
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
PRESIDENT).
3 SUBAIR PAKKO, AGED 54 YEARS S/O. KOAYAMPARAMBIL, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM, PIN-683 565 (GENERAL SECRETARY, PALLIKKARA MUSLIM JAMA-ATH, PALLIKKARA AMSOM, PALLIKKARA DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565) ((WRONGLY DESCRIBED AS ITS GENERAL SECRETARY).
4 ABDUL LATHEEF,AGED 54 YEARS S/O. MAMMI,KARUMAKKATT HOUSE, KUMARAPURAM AMSOM KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE,KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565
5 K.H.SALIM, AGED 60 YEARS, S/O. HASSAN, KARUMAKKAT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
6 K.H. PAREED, AGED 75 YEARS S/O. HASSAN, KARUMAKKAT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, VILLAGE, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
7 SHIBU K.P., AGED 45 YEARS S/O. K.S. PAREED, KARUMAKKAT HOUSE, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
8 BASHEER K.M.,AGED 48 YEARS, S/O. MAMMI, KARUMAKKAT HOUSE, PERINGALA AMSOM, PERINGALA DESOM, PERINGALA P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
9 SIDDIQUE K.A.,AGED 49 YEARS S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
10 MUHAMMED K.A., AGED 52 YEARS S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN
-683 565.
11 PAREED K.A.,AGED 63 YEARS, S/O. ABDUL RAHMAN, KARUKUNNATH, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN -683 565.
12 KASIM V.S., AGED 57 YEARS, S/O. SAIDUMUHAMMED MUSLIAR, VALLOPILLI, KUMARAPURAM AMSOM, KUMARAPURAM DESOM, KUMARAPURAM P.O., KUNNATHUNADU TALUK, KUNNATHUNADU VILLAGE, ERNAKULAM DISTRICT,PIN-683
13 THE KERALA STATE WAQF BOARD, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KERALA STATE WAQF BOARD, KALOOR, KOCHI-682 017.
BY ADVS.
SRI.K.K.SATHISH SHRI.JAMSHEED HAFIZ, SC, WAQF BOARD
THIS CRP (WAKF ACT) HAVING COME UP FOR ADMISSION ON
01.06.2022, ALONG WITH CRP(WAKF).24/2022 & CON.CASE THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
JUDGMENT
Mohammed Nias C.P., J.
For the sake of convenience the reference to the parties is as they
appear in W.O.S. No.12 of 2022.
2. The plaintiffs in W.O.S. No.12 of 2022 (Pallikkara Muslim Jama-
ath, Sri.Aliyar K.S and Sri.Subair Pakko) filed a suit against the
respondents seeking an injunction restraining the respondents from
obstructing the Juma prayer in the mosque, collecting donations from
the Jama-ath members, to restrain the respondents from obstructing
the functioning of the office situated in the compound of the Jama-ath
mosque and also from obstructing the conduct of marriage and other
ceremonies under the leadership of the 2 nd and 3rd petitioners. As per
order in I.A.No.74/2022, a temporary injunction was granted as sought
for. This order was sought to be vacated by respondents 2, 4 , 11 to 18,
20 to 26, 28 and 29 contending that there was an earlier suit before the
District Court, North Parvur in O.S.No.55/1124 M.E, in which a
compromise decree was passed, and that the administration of the
Jama-ath has to be in accordance with the decree passed in the said
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
suit. It is their further case that the administration has to be vested
with the General Body of the Muslim Jama-ath, and that the plaintiffs
cannot be given the right to exclusively manage, and therefore, sought
for varying the interim injunction granted. By the order impugned in
the revision petition, the Tribunal found that the administration and
management of the Jama-ath is vested in two Kaikarans, one elected
from the 5 families of the defendants in the suit mentioned above and
the other elected from the Mahal members. The Tribunal also held that
the Wakf Board had approved the 14 th defendant as the Muthavalli of
the Wakf and that the High Court of Kerala passed an order permitting
the 14th defendant and the 2 nd plaintiff to manage the aforesaid mosque
together. Taking cue of the said orders, it maintained the order passed
earlier, with a further direction for supervision by the Kerala State Wakf
Board for the smooth functioning of the mosque. For that purpose, the
Board was directed to appoint a competent person to supervise the
smooth functioning of the Jama-ath, and accordingly, the earlier order
to the extent was modified. The injunction granted against the
respondent 14 was also vacated, and there was a direction to the
parties to comply with the directions in the common order of this Court
in the Writ Petitions (WP(C).No.3496 & 3539 of 2022 dated
04.02.2022). Therefore, it is concluded that the 2 nd petitioner and the
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
14th respondent have to administer and manage the Jama-ath until
further orders, and respondents 1 to 13 and 15 to 29 were restrained
from interfering with the day to day administration and management of
the Muslim Jama-ath. These orders are under challenge in
CRP(WAKF).Nos.22 and 24 of 2022. OP(WAKF).No.13 of 2022 is filed
by a person who is not a party to the proceedings before the Tribunal
seeking leave to challenge the orders impugned in the revision, and the
consequential order passed by the District Collector following the
Tribunals order.
3. We have heard Sri.Paul K.Varghese, the learned counsel for the
petitioners in CRP(WAKF).Nos.22 and 24 of 2022 and Sri.Dinesh
Menon, the learned counsel for the petitioners in OP(WAKF).No.13 of
2022. The plaintiffs have entered appearance on filing a Coveat and the
oppose the prayer in the revision petition.
4. Having heard the learned counsel on either side and also the
learned Standing counsel for the Wakf Board, we find the order of the
Wakf Tribunal to be justified in the circumstances. There is a claim for
management raised by two sides in which the Wakf Tribunal had also
taken into account the orders passed by this Court in the Writ Petition
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
mentioned above. The Tribunal has also directed the Wakf Board to
depute a competent person to oversee the administration of the Wakf by
way of an abundant caution. We find this measure to be protecting the
rights of all the parties, pending disposal of the dispute before the
Tribunal. We also find that the direction by the Wakf Board was one,
which is permissible to ensure a smooth functioning of the mosque and
to avert any law and order situation arising. The Tribunal will have to
finally decide on the rights of the parties untrammeled by the
observations made in the orders impugned. We are told by the
petitioners in CRP(WAKF).Nos.22 and 24 of 2022 that there is a
collection of an amount by the Wakf Board for the supervision as
directed by the Tribunal. We make it clear that in the absence of any
specific directions to that extent by the Tribunal, the Board will not be
entitled to charge anything from the Wakf consequent to the orders
passed by the Tribunal. The Wakf Board will be free to move the
Tribunal for appropriate orders, if they are so advised. The learned
counsel for the petitioners submit that the directions now made by the
Tribunal in the impugned order runs counter to the decree passed in
the earlier suit of District Court, North Parvur in O.S.No55/1124 M.E.
We feel that the said contention is one, which can be raised before the
Tribunal at the appropriate stage. We do not think that there is any
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
illegality committed by the Tribunal in passing the impugned order.
The revision fails and is accordingly dismissed. OP(WAKF).No.13 of
2022 will also stand decided by the directions given in this judgment.
The learned counsel for the petitioner in OP(WAKF).No.13 of 2022
seeks for an appointment of a receiver, pending disposal of the dispute.
We make it clear that it will be open to the petitioner in that case to get
himself impleaded in the proceedings before the Tribunal and seek
appropriate reliefs, if they so choose. It will be open to the petitioners
in CRP(WAKF).Nos.22 and 24 of 2022 to move for an early disposal of
the suit after the completion of all the pretrial steps.
CRP(WAKF).Nos.22 & 24 of 2022 and OP(WAKF).No.13 of 2022 are
dismissed subject to the above.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE
mns
OP(WAKF). No.13 of 2022 CRP(WAKF).No.24 of 2022 & CRP(WAKF) No.22 of 2022
APPENDIX OF OP (WAKF) 13/2022
PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE MINUTES OF THE GENERAL BODY MEETING OF PALLIKKARA MUSLIM JAMA- ATH DATED 26.11.2021
Exhibit2 TRUE COPY OF THE ORDER IN IA 74/2022 IN OS NO.12/2022 RENDERED BY WAKH TRIBUNAL KOZHIKODE DATED 7.2.2022
Exhibit3 TRUE COPY OF THE INTERIM ORDER IN WP[C] NO.3496/2022 DATED 4.2.2022
Exhibit4 TRUE COPY OF THE COMMON ORDER IN IA NO.105/2022 AND IN IA NO.74/2022 IN WOSNO.12/2022 DATED 11.3.2022
Exhibit5 TRUE COPY OF THE ORDER OF THE DISTRICT COLLECTOR ERNAKULAM DATED 10.4.2022
RESPONDENTS EXHIBITS: NIL
//TRUE COPY//
P.A TO JUDGE
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