Satheesan vs Prathap Kumar
2022 Latest Caselaw 9157 Ker

RCRev. No.290/2018                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

                Wednesday, the 27th day of July 2022 / 5th Sravana, 1944

                          IA.NO.2/2018 IN RCREV. NO. 290 OF 2018

     RCA 29/2016 OF THE RENT CONTROL APPELLATE AUTHORITY, THIRUVANANTHAPURAM.

          RCP 76/2012 OF THE ADDL. MUNSIFF COURT (RCC), THIRUVANANTHAPURAM.

   PETITIONER/ REVISION PETITIONER:

          SATHEESAN, AGED 59 YEARS, S/O.DHARMARAJAN, PARTNER, M/S MARGIN FREE
          BAZAR, MAIN ROAD, KAZHAKUTTOM, RESIDING AT KODIYIL VEEDU, NEHRU
          JUNCTION, KAZHAKUTTOM, THIRUVANANTHAPAURAM

   RESPONDENTS/ RESPONDENTS:

      1. PRATHAP KUMAR, AGED 45 YEARS, S/O.J.G.VASALAN, PRATAP BHAVANAM,
         CHANDAVILA, KATTAIKONAM P.O., THIRUVANANTHAPURAMTHIRUVANANTHAPURAM,
         PIN - 695584.

            AND ANOTHER


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 09.03.2018 in R.C.A No.29/2016 on the files of the
   Rent Control Appellate Authority, Thiruvananthapuram in RCP 76/2012 on the
   files of the Addl. Munsiff Court (RCC), Thiruvananthapuram pending
   disposal of this Rent Control Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 27-06-2022 and upon hearing the arguments of Sri. GEORGE
   A.CHERIAN, Advocate for the petitioner and of Sri. P.VISWANATHAN, Senior
   Advocate along with M/S SUNIL N.SHENOI & SHAJAHAN P.M, Advocates for the
   respondents, the court passed the following:


                                           ORDER

Interim order will stand extended by one month.

                                                       Sd/-   ANIL K.NARENDRAN,    JUDGE

                                                       Sd/-   P.G.AJITHKUMAR,     JUDGE




27-07-2022                         /True Copy/                               Assistant Registrar