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Fathima vs Pathalayintavida Usman
2022 Latest Caselaw 9156 Ker

Citation : 2022 Latest Caselaw 9156 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Fathima vs Pathalayintavida Usman on 27 July, 2022
RCRev. No.453/2019                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &

                        THE HONOURABLE MR.JUSTICE P.G.AJITHKUMAR


                Wednesday, the 27th day of July 2022 / 5th Sravana, 1944


                           IA.NO.1/2019 IN RCREV. NO. 453 OF 2019

   RCA No.83/2017 of the RENT CONTROL APPELLATE AUTHORITY (ADDITIONAL DISTRICT
                            COURT - III), THALASSERY

RCP No.13/2014 of the RENT CONTROL/MUNSIFF COURT, THALASSERY
   PETITIONERS/SREVISION PETITIONERS

      1. A.FATHIMA, AGED 53 YEARS, D/O LATE ABDULLA, NUSRATH MANZIL, CHOKLI
         P.O., OLAVILAM, THALASSERY.

            AND 7 OTHERS

   RESPONDENT/RESPONDENT:

          PATHALAYINTAVIDA USMAN, AGED 56 YEARS, S/O.ABDULLA, ONDATH HOUSE,
          KAIVELIKKAL, P.O.PUTHOOR, THALASSERY TALUK, KANNUR DISTRICT-670692.

         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment passed by the Rent Control Appellate
   Authority/Additional District Judge-III, Thalassery in RCA 83/2017 confirming
   the order passed by the Rent Control Court, Thalassery in RCP 13/2014,
   pending disposal of the Rent Control Revision.

        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 29.06.2022 and upon hearing the arguments of M/S B.KRISHNAN &
   R.PARTHASARATHY, Advocates for the petitioners and of MR.K.P.HAREENDRAN,
   Advocate for the respondent, the court passed the following:

                                        O R D E R

Interim order will stand extended by one month.

Sd/- ANL K.NARENDRAN, Judge.

Sd/- P.G.AJITHKUMAR, Judge.

27-07-2022 /True Copy/ Assistant Registrar

 
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