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Koonammakkal Shinoj vs Ulikkal Gramapanchayat
2022 Latest Caselaw 9152 Ker

Citation : 2022 Latest Caselaw 9152 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Koonammakkal Shinoj vs Ulikkal Gramapanchayat on 27 July, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
     WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                      WP(C) NO. 17840 OF 2022
PETITIONER:

             KOONAMMAKKAL SHINOJ
             AGED 41 YEARS
             S/O AUGUSTY,
             KOONAMMAKKAL HOUSE,ULIKKAL P.O, PURAVAYAL,
             VAYATHUR VILLAGE, IRITTYTALUK,
             KANNUR DISTRICT, PIN - 670705
             BY ADV PRASANTH K.T.


RESPONDENTS:

      1      ULIKKAL GRAMAPANCHAYAT
             REPRESENTED BY ITS SECRETARY,
             ULIKKAL.P.O, KANNUR DISTRICT, PIN - 670705
      2      THE SECRETARY
             ULIKKAL GRAMA PANCHAYAT,
             ULIKKAL P.O, KANNUR DISTRICT, PIN - 670705
             BY ADV CIBI THOMAS


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.07.2022,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 17840 OF 2022

                                2


                             JUDGMENT

Dated this the 27th day of July, 2022

Counsel for the petitioner submits that the petitioner does

not want to prosecute the writ petition due to subsequent

events.

Therefore, the writ petition is dismissed as not pressed.

Sd/-

N.NAGARESH JUDGE spk

 
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