Umesh Shanker vs Manisha M
2022 Latest Caselaw 9147 Ker

Tr.P(C) No.470/2022                             1/2




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT
                               THE HONOURABLE MR.JUSTICE C.S.DIAS
                  Wednesday, the 27th day of July 2022 / 5th Sravana, 1944

                                    TR.P(C) NO. 470 OF 2022

                        OP.NO.207/2022 OF FAMILY COURT, ETTUMANOOR


  PETITIONER/RESPONDENT:

                 UMESH SHANKER

                 AGED 30 YEARS, S/O.UMA SANKAR C.V.,

                 RESIDING AT SARSWATHIMADOM, POLLAPPOYIL,

                 KODAKKAD VILLAGE, KODAKKAD P.O., HOSDURG TALUK,

                 KASARGOD DISTRICT-671 310.



                 BY M/S.PUSHPARAJAN KODOTH, K.JAYESH MOHANKUMAR, VANDANA MENON

                 and VIMAL VIJAY, Advocates for the petitioner

  RESPONDENT/PETITIONER:

                 MANISHA M.,

                 AGED 27 YEARS, D/O.MAHESH R.,

                 RESIDING AT INDRANEELAM, CHANNANIKADU P.O.,

                 PANACHIKKAD VILLAGE, KOTTAYAM DISTRICT-686 533


              THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

   27.07.2022, UPON PERUSING THE PETITION, THE COURT ON THE SAME DAY PASSED

   THE FOLLOWING:
 Tr.P(C) No.470/2022                             2/2

                                           ORDER

Admitted. Issue urgent notice by speed post to the respondent.

The petitioner is also simultaneously permitted to serve the copy of the

transfer petition on the learned counsel who appeared for the respondent

in Annexure C before this Court. On consideration of the averments in

affidavit in support of the application, I am inclined to grant an interim

order. Hence, I stay all further proceedings in OP.207/2022 of the Family

Court, Ettumanoor for a period of one month.

Sd/- C.S.DIAS, JUDGE

APPENDIX IN TR.P(C)NO.470/2022

ANNEXURE C: TRUE COPY OF JUDGMENT PASSED BY THIS HON'BLE COURT IN TR.P(C)

73/2022 DATED 05/07/2022.

27-07-2022 /True Copy/ Assistant Registrar