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Mathai vs Minimol Mathew
2022 Latest Caselaw 9139 Ker

Citation : 2022 Latest Caselaw 9139 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Mathai vs Minimol Mathew on 27 July, 2022
RSA No.306/2021                                               1/1

                                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                        PRESENT
                                   THE HONOURABLE MRS.JUSTICE M.R.ANITHA
                            Wednesday, the 27th day of July 2022 / 5th Sravana, 1944
                                       IA.NO.1/2021 IN RSA NO. 306 OF 2021
                                    OS 288/2013 OF MUNSIFF COURT, VAIKOM.
                          AS 194/2017 OF ADDITIONAL DISTRICT COURT-IV, KOTTAYAM
   PETITIONER/APPELLANT:

          MATHAI, AGED 68 YEARS, S/O. MATHAI CHANDY, CHIRACKAL HOUSE, AYAMKUDI P.O,
          AYAMKUDI KARA, MUTTUCHIRA VILLAGE, VAIKOM TALUK.

   RESPONDENTS/RESPONDENTS:

          1.MINIMOL MATHEW, D/O MATHAI CHANDY, CHIRACKAL HOUSE, AYAMKUDI P.O, AYAMKUDY
          KARA, MUTTUCHIRA VILLAGE, VAIKOM TALUK, KOTTAYAM-686613. W/O. RAO, NOW RESIDING
          AT ROOM NO.13/IX, MOULANA FLAT, OOTTY ROAD, PERINTHALMANNA, MALAPPURAM
          DISTRICT-679322.
          And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the operation of the Judgment dated 22.12.2020 in AS.No.194/2017 on the
   file of Court of Additional District Judge-IV,Kottayam and Judgment dated 22.07.2017 in
   O.S.No.288/2013 on the file of Court of          Munsiff Court,Vaikom, pending the disposal of R.S.A.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 07.07.2022 and upon hearing the arguments of
   SRI.S.MOHAMMED AL RAFI, Advocate for the petitioner, the court passed the following:
                                                         ORDER

Post on 09.08.2022

Interim order already granted is extended till then.

Sd/- M.R.ANITHA., JUDGE

27-07-2022 /True Copy/ Assistant Registrar

 
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