Citation : 2022 Latest Caselaw 9135 Ker
Judgement Date : 27 July, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 354 OF 2017
ST 995/17, 997/17, 998/17, 999/17, 1001/17 & 1004/2017 OF JUDICIAL
MAGISTRATE OF FIRST CLASS ,TALIPARAMBA
PETITIONER:
INDUS TOWERS LIMITED
VANKARATH TOWER,
8TH FLOOR, N.H., BYEPASS
PALARIVATTOM, KOCHI - 24
REPRESENTED BY ITS DULY AUTHORIZED REPRESENTATIVE
HEAD LEGAL, PREMAKRISHNAN NAIR M.N.
BY ADV SRI.P.SATHISAN
RESPONDENTS:
SECRETARY,
THALIPARAMBA GRAMA PANCHAYATH
THALIPARAMBU 67041
DELETED AND SUBSTITUED AS
THE SECRETARY
PARIYAROM GRAMA PANCHAYATH,
PARIYAROM
AS PER ORDER DTAED 10/7/17 IN I.A.NO.1217/17 IN OP(CRL)
354/17
BY ADVS.
SRI.K.N.ABHILASH
SRI.SUNIL NAIR PALAKKAT
ADV SEENA C & ADV VIPIN NARAYAN-PP
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).494/2018, 495/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 494 OF 2018
ST 180/2017 OF JUDICIAL MAGISTRATE OF FIRST CLASS -
I,HOSDRUG
PETITIONER:
INDUS TOWERS LIMITED,
VANKARATH TOWERS, 8TH FLOOR, N.H. BYEPASS,
PALARIVATTOM, KOCHI - 24,
REP. BY ITS DULY AUTHORIZED REPRESENTATIVE,
HEAD LEGAL, PERMAKRISHNAN NAIR M.N.
BY ADV P.SATHISAN
RESPONDENTS:
1 THE SECRETARY
CHERUVATHUR GRAMA PANCHAYATH, KASARGOD - 671
313
2 STATE OF KERALA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF LOCAL ADMINISTRATION,
TRIVANDRUM - 695 001.
3 PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM - 682 031.
BY ADV
ADV SRI.M.SASINDRAN
ADV C.S.HRITHWIK - SR.PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).354/2017 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 495 OF 2018
ST 181/2017 OF JUDICIAL MAGISTRATE OF FIRST CLASS -
I,HOSDRUG
PETITIONER:
INDUS TOWERS LIMITED
VANKARATH TOWER, 8TH FLOOR, N.H BYEPASS,
PALARIVATTOM, KOCHI-24,
REP. BY ITS DULY AUTHORIZED REPRESENTATIVE,
HEAD LEGAL, PREMAKRISHNAN NAIR M.N
BY ADV P.SATHISAN
RESPONDENTS:
1 THE SECRETARY
CHERUVATHUR GRAMA PANCHAYATH, KASARGOD 671313
2 STATE OF KERALA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF LOCAL ADMINISTRATION,
TRIVANDRUM - 695 001.
3 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM - 682 031.
BY ADV
ADV SRI.M.SASINDRAN
ADV SEENA C - PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).354/2017 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
4
JUDGMENT
[OP(Crl.) Nos.354/2017, 494/2018, 495/2018]
The learned counsel for the petitioner in these original
petitions seeks permission to withdraw all these original petitions.
Accordingly, these original petitions are dismissed as withdrawn.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE scs
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!