Ajilal T.N vs K.N.Lijia
2022 Latest Caselaw 9109 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                  OP(CRL.) NO. 265 OF 2022
  MC 5/2018 OF JUDICIAL MAGISTRATE OF FIRST CLASS COURT-IV
                     THIRUVANANTHAPURAM.
PETITIONERS/RESPONDENTS 3 & 4:

    1     AJILAL T.N
          AGED 41 YEARS
          SON OF DR.S.THANKAYYAN,
          HAILING FROM SASTHRA BHAVAN
          T.C. NO.XII/76, SRA 23, NALANCHIRA,
          KUDAPPANKKUNNU VILLAGE,
          NALANCHIRA PO., KUDAPPANAKKUNNU,
          THIRUVANANTHAPURAM-695015
          NOW RESIDING AT S.R.A. C 8/1,
          'ASWATHY BHAVAN, T.C.NO, 10/2248,
          KUNNATHUVILAK0M,
          SAHRIDAYA RESIDENCE ASSOCIATION,
          MANNANTALA, POWDIKONAM PO.,
          THIRUVANANTHAPURAM, PIN - 695588
    2     ANEETA ELEZABETH JOSHY,
          AGED 38 YEARS
          WIFE OF AJILAL T.N.,
          HAILING FROM SASTHRA BHAVAN,
          TC.NO.XII/76, SRA.23, NALANCHIRA,
          KUDAPPANAKKUNNU VILLAGE,
          NALANCHIRA PO., KUDAPPANAKKUNNU,
          THIRUVANANTHAPURAM-695015
          NOW RESIDING AT S.R.A. C 8/1,
          'ASWATHY BHAVAN, TC. NO.10/2248,
          KUNATHUVILAKOM, SAHRIDAYA RESIDENCE ASSOCIATION,
          MANNANTHALA, POWDIKONAM PO., THIRUVANANTHAPURAM-
          695588, PIN - 695588
          BY ADVS.
          G.RAJEEV
          SREEKANTAN C.V.
          S.AJITH KUMAR
          REJITH RAJENDRAN
          ASWANI P.S.
 OP(Crl) No. 265 of 2022

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RESPONDENTS/COMPLAINANT/RESPONDENTS 1, 5 & 6:

      1       K.N.LIJIA
              AGED 40 YEARS
              WIFE OF SAJILAL,
              RESIDING AT AE 23, SASTHRA BHAVAN, NALANCHIRA,
              KUDAPPANAKKUNNU VILLAGE, PIN - 695015
      2       SAJILAL
              AGED 48 YEARS
              SON OF S.THANKAYYAN, SASTRA BHAVAN, NALANCHIRA,
              NALANCHIRA PO., KUDAPPANAKKUNNU VILLAGE,
              THIRUVANANTHAPURAN, PIN - 695015
      3       PRABITHA
              AGED 48 YEARS
              WIFE OF SONU, RESIDING AT TC NO.91/619,
              RAJEEVAM, ORUVATHIKOTTA, ANAYARA PO.,
              THRUVANANTHAPAURAM, PIN - 695029
      4       LAJIMOL
              AGED 44 YEARS
              D/O. NANDINI, SASTHRA BHAVAN, NALANCHIRA, NALANCHIRA
              PO., KUDAPPANAKKUNNU VILLAGE,
              THIRUVANANTHAPURAM, PIN - 695015


              SMT T V NEEMA-SR PP


       THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 27.07.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(Crl) No. 265 of 2022

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                                JUDGMENT

This Original Petition has been filed seeking

expeditious disposal of MC No. 5/2018 on the file of the Judicial

First Class Magistrate's Court-V, Thiruvananthapuram.

2. I have called for a report from the learned Magistrate,

who reported that MC No. 5/2018 could be disposed of within a

period of six months.

Hence, this Original Petition is disposed of with a

direction to the learned Magistrate to dispose of MC No. 5/2018

within a period of six months from the date of receipt of a copy of

this judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE RMV OP(Crl) No. 265 of 2022

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APPENDIX OF OP(CRL.) 265/2022

PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF M.C.NO.5/2018 DATED 18.01.2018 FILED BEFORE THE JUDICIAL FIRST-CLASS MAGISTRATE COURT IV, THIRUVANANTHAPURAM Exhibit-P2 TRUE COPY OF INTERIM ORDER IN CMP.NO.220/2018 DATED 20.01.2018 OF THE JFCM-IV, THIRUVANANTHAPURAM Exhibit-P3 TRUE COPY OF C.M.PNO. 958/2018 DATED 10.10.2018 FILED BY THE PETITIONER BEFORE JFCM-IV, THIRUVANANTHAPURAM Exhibit-P4 TRUE COPY OF C.M.PNO. 954/2018 DATED 10.10.2018 FILED BY THE PETITIONER BEFORE JFCM-IV, THIRUVANANTHAPURAM Exhibit-P5 TRUE COPY OF THE CASE THE CASE HISTORY IN MC.NO.5/2018 OF JFCM-IV, THIRUVANANTHAPURAM TILL 16.06.2022