Jaseem vs State Of Kerala
2022 Latest Caselaw 9104 Ker

OP(Crl) No. 277 of 2022

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                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
      WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                          OP(CRL.) NO. 277 OF 2022
            Crime No. 233/2019    of Melattur police station
PETITIONER/ACCUSED NO. 1:

              JASEEM
              AGED 33 YEARS
              S/O. MUHAMMED ABDUL JABBAR, PERUMBALLI HOUSE,
              KALIKAVU P.O, NILAMBUR TALUK, MALAPPURAM DISTRICT.,
              PIN - 676525
              BY ADVS.
              P.MOHAMED SABAH
              LIBIN STANLEY
              SADIK ISMAYIL
              R.GAYATHRI
              SAIPOOJA
              M.MAHIN HAMZA
              SAFIYA AKBAR
              FAIZEL K.


RESPONDENTS/SATE & COMPLAINANT:

      1       STATE OF KERALA
              REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
              KERALA, ERNAKULAM, PIN - 682031
      2       STATION HOUSE OFFICER
              MELATTUR POLICE STATION, MALAPPURAM DISTRICT,, PIN -
              679326
              BY ADV PUBLIC PROSECUTOR



              SMT T V NEEMA-SR PP


       THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 27.07.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(Crl) No. 277 of 2022

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                               JUDGMENT

This Original Petition has been filed seeking

expeditious disposal of SC No. 505/2021 pending on the file of

the Additional District & Sessions Court-I, Manjeri.

2. I have called for a report from the learned Additional

Sessions Judge, who reported that considering the pendency in

the said court, SC No. 505/2021 could be disposed of by the end

of the year 2023.

Hence, this Original Petition is disposed of with a

direction to the learned Additional Sessions Judge to dispose of

SC No. 505/2021 on or before December, 2023.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE RMV OP(Crl) No. 277 of 2022

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APPENDIX OF OP(CRL.) 277/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIRST INFORMATION REPORT IN CRIME NO. 233/2019 OF MELATTUR POLICE STATION Exhibit P2 TRUE COPY OF THE ORDER DATED 07.01.2022 CRL.M.C NO.3998/2021 PASSED BY THIS HONOURABLE COURT