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Sudheep S vs Rani George
2022 Latest Caselaw 9102 Ker

Citation : 2022 Latest Caselaw 9102 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Sudheep S vs Rani George on 27 July, 2022
CON.CASE(C) NO. 1001 OF 2022



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR.JUSTICE V.G.ARUN
          WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                           CON.CASE(C) NO. 1001 OF 2022
       AGAINST THE ORDER IN WP(C) 12599/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER

              SUDHEEP S.
              AGED 32 YEARS
              S/O. N. SIVASHANKARAN, AGED 32 YEARS
              CHOOLAKOTTIL HOUSE, CHETTUPUZHA P.O.
              THRISSUR DISTRICT 680 012.
              ASSISTANT ENGINEER (ELE), ELECTRICAL SECTION,
              KERALA STATE ELECTRICITY BOARD LTD.,
              MULAMKUNNATHUKAVU, KALLEPADY ROAD,
              THRISSUR DISTRICT 680 581., PIN - 680581
              BY ADVS.
              P.M.PAREETH
              AISWARYA VENUGOPAL
              NAJEEB P.S


RESPONDENT/RESPONDENT NO.3:

              RANI GEORGE
              SECRETARY TO GOVERNMENT,
              SOCIAL JUSTICE DEPARTMENT AND
              CHAIRMAN EXPERT COMMITTEE
              CONSTITUTED UNDER RIGHTS OF PERSONS WITH
              DISABILITIES ACT 2016,
              GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM., PIN - 695001

              BY ADV. AMMINIKUTTY K., GOVERNMENT PLEADER


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1001 OF 2022
                                   2




                               JUDGMENT

Dated this the 27th day of July, 2022

In the light of Annexure-A5 Order, nothing

survives for consideration and the Contempt of Court

Case is closed.

Sd/-

V.G.ARUN

JUDGE NB/27-7 CON.CASE(C) NO. 1001 OF 2022

APPENDIX OF CON.CASE(C) 1001/2022

PETITIONER;S ANNEXURES

ANNEXURE A1 A CERTIFIED COPY OF THE INTERIM ORDER DATED 06-

04-2022 IN W.P.(C) NO. 12599 /2022 ANNEXURE A2 A TRUE PHOTOCOPY OF THE COVERING LETTER DATED 12-04-2022 ISSUED BY THE COUNSEL. ANNEXURE A2(A) A TRUE PHOTOCOPY OF THE POSTAL RECEIPT IN RESPECT OF SPEED POST REGISTERED AS EL212149305IN DATED 13-04-2022. ANNEXURE A3 A TRUE PHOTOCOPY OF THE TRACK RECORD OF SPEED POST CONFIRMING DELIVERY ON 16-04-2022 ANNEXURE A4 A TRUE PHOTOCOPY OF THE GO(RT)NO.156/2022/SJD DATED 09.06.2022 ANNEXURE A 5 A TRUE PHOTOCOPY OF THE GO(P)NO.5/2022/SJD DATED 15.07.2022

RESPONDENTS ANNEXURE: NIL

TRUE COPY P.A. TO JUDGE

 
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