K.V.Xavier vs Peter Augustine
2022 Latest Caselaw 9094 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MRS. JUSTICE MARY JOSEPH
          Wednesday, the 27th day of July 2022 / 5th Sravana, 1944
                             RFA NO. 42 OF 2018
               OS 246/2011 OF PRINCIPAL SUB COURT, ERNAKULAM
APPELLANTS/PLAINTIFFS:

  1. K.V.XAVIER, AGED 68 YEARS, S/O.LATE VARGHESE, KIZHAVANA HOUSE,
     VYTTILA P.O, THYKOODAM, ERNAKULAM DISTRICT.
  2. K.V.ANTONY, AGED 68 YEARS, S/O.LATE VARGHESE, KIZHAVANA HOUSE,
     VYTTILA P.O, THYKOODAM, ERNAKULAM DISTRICT.
  3. KARMALI JOSEPH, AGED 72 YEARS, D/O.LATE VARGHESE, KIZHAVANA HOUSE,
     NOW RESIDING AT VATTAPPILLY, MANJUMMEL P.O., UDYOGAMANDAL, ERNAKULAM
     DISTRICT.
  4. KATHREENA VINCENT, AGED 65 YEARS, D/O.LATE VARGHESE, KIZHAVANA
     HOUSE,,NOW RESIDING AT KUNNATH, CHOTTANIKKARA P.O., ERNAKULAM
     DISTRICT.

    BY ADVS. M/S.ABRAHAM K.JOHN, C.G.ARUNDHATHI
RESPONDENTS/RESPONDENTS:

  1. PETER AUGUSTINE, S/O.KUNGUSTINE @ DEVASSY, PARAVARA HOUSE,VYTTILA
     P.O, THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  2. SALIMKUMAR, S/O.LATE BHASKARAN, MAMBRAYIL HOUSE, VYTTILA P.O.,
     THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  3. SUKUMARI THILAKAN, D/O.LATE BHARATHY, MAMBRAYIL HOUSE, VYTTILA P.O.,
     THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  4. SANTHOSH KUMAR, S/O.LATE BHARATHY, MAMBRAYIL HOUSE, VYTTILA P.O.,
     THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  5. SARASA, MAMBRAYIL HOUSE, VYTTILA P.O., THYKOODAM, ERNAKULAM
     DISTRICT, PIN-682019.
  6. SURYA SOUMYA, D/O.LATE K.B.SURESH KUMAR, MAMBRAYIL HOUSE, VYTTILA
     P.O., THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  7. SARIKA SOUMYA, D/O.LATE K.B.SURESH KUMAR, MAMBRAYIL HOUSE, VYTTILA
     P.O., THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.
  8. SAYUJ.S.KUMAR, S/O.LATE K.B.SURESH KUMAR,MAMBRAYIL HOUSE, VYTTILA
     P.O., THYKOODAM, ERNAKULAM DISTRICT, PIN-682019.

   BY ADV. SRI.KAPPILLIL ANILKUMAR : FOR R1
   BY ADVS.M/S.DEEPA NARAYANAN, K.JAYESH MOHANKUMAR, VANDANA MENON, PREETHI
   P.V., PUSHPARAJAN KODOTH : FOR R2
   BY ADVS.M/S.T.SETHUMADHAVAN SR., N.DEEPA : FOR R5 TO R8

     This Regular first appeal having come up for orders on 27.07.2022

and upon perusing this Court's judgement dated 05/07/2021 and letter dated

15.07.2022 from the Principal Sub Judge, Ernakulam the court on the same

day passed the following:
                                 MARY JOSEPH, J.
                      -----------------------
                             R.F.A. No. 42 of 2018
                      -----------------------
                      Dated this the 27th day of July, 2021


                                     ORDER

The District Judge, Ernakulam has forwarded a letter

seeking for extension of time for disposal of O.S. No.246/2011

which was remanded for reconsideration vide judgment passed in

RFA No.42 of 2018.

2. It is submitted by the learned counsel for the appellant

that the judgment remanding the case to the court below for

reconsideration of O.S. No.246/2011 has been challenged by

filing Special Leave Petition before the Apex Court and the Apex

Court has granted stay against the judgment and in that event

consideration on extension of time is deferred till disposal of the

case pending before the Apex Court.

Registry shall intimate the factum to the court below.

Sd/-

MARY JOSEPH, JUDGE.

ttb

27-07-2022 /True Copy/ Assistant Registrar