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Ajmal V.B vs State Of Kerala
2022 Latest Caselaw 9087 Ker

Citation : 2022 Latest Caselaw 9087 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Ajmal V.B vs State Of Kerala on 27 July, 2022
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

          WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944

                             WP(C) NO. 24415 OF 2022

PETITIONER:

               AJMAL V.B.
               AGED 23 YEARS
               VALLIKUDIYIL HOUSE, KUPPAYAKODE,
               KODENCHERY, ENGAPUZHA,
               KOZHIKODE-673580,

               BY ADVS.
               VARGHESE C.KURIAKOSE
               ALBIN A. JOSEPH



RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY ADDITIONAL CHIEF SECRETARY,
               DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT, TRIVANDRUM-695001.

     2         SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
               KALADY P.O., ERNAKULAM-683574, REPRESENTED BY REGISTRAR.

     3         VICE CHANCELLOR
               SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY, ERNAKULAM-
               683574.

     4         CONTROLLER OF EXAMINATION,
               SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,KALADY, ERNAKULAM-
               683574.

     5         THE CALICUT UNIVERSITY,
               TIRUR - CALICUT ROAD, THENHIPALAM, MALAPPURAM DISTRICT-673635,
               REPRESENTED BY ITS REGISTRAR.


OTHER PRESENT:

               SRI P C SASIDHARAN-SC; SRI DINESH MATHEW MURICKEN-SC

                SMT PARVATHY K -GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 27.07.2022,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24415 OF 2022

                                       2




                               JUDGMENT

The issues analogous to the ones impelled in this case have

already been considered by this Court in the judgment in W.P.

(C)No.21770/2022.

2. Since there is no contest that the petitioner is identically

situated as the petitioners in the aforementioned judgment, I am

certain that same reliefs as granted therein must be afforded to him.

Resultantly, I order this writ petition with the following

directions:

(a) The Calicut University will declare the results of the BPE

Programme of the petitioner on or before 25.08.2022.

(b) Sree Sankaracharya University of Sanskrit will allow the

petitioner to make his application to the MPES Programme until

31.08.2022, subject to all other conditions and criterion being satisfied

by him.

(c) I also leave liberty to the Calicut University, in the event

they are unable to comply with the directions (a) on or before

25.08.2022, to approach this Court well in advance, so that further

orders can be issued, depending upon the circumstances at that time.

SD/-

DEVAN RAMACHANDRAN JUDGE rp WP(C) NO. 24415 OF 2022

APPENDIX OF WP(C) 24415/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOSTAT COPY OF THE ACADEMIC CALENDER ISSUED BY UNIVERSITY OF CALICUT FOR THE YEAR 2020-2022.

Exhibit P2 TRUE PHOTOSTAT COPY OF THE COMMUNICATION DATED 28.05.2022 SHOWING THE SCHEDULE FOR THE CONDUCT OF TEACHING PRACTICE/PRACTICAL EXAMINATION FOR THE THIRD SEM BPED EXAM.

Exhibit P3 TRUE PHOTOSTAT COPY OF THE NOTIFICATION ISSUED BY THE 2ND RESPONDENT IN ITS WEBSITE SPECIFYING THE LAST DATE FOR APPLICATION AS 22.04.2022 .

Exhibit P4 TRUE PHOTOSTAT COPY OF THE PROSPECTUS PUBLISHED BY THE 2ND RESPONDENT DATED 18.04.2022.

Exhibit P5 TRUE PHOTOSTAT COPY OF THE DOWN LOADED VERSION OF THE ONLINE APPLICATION BEARS NUMBER ADMPG2202606 DATED 13.04.2022 PERTAINING TO THE PETITIONER.

Exhibit P6 TRUE PHOTOSTAT COPY OF THE PROVISIONAL RANK LIST .

Exhibit P7 TRUE PHOTOSTAT COPY OF THE INTERVIEW MEMO ISSUED TO THE PETITIONER.

Exhibit P8 TRUE PHOTOSTAT COPY OF THE NOTIFICATION DATED 06.06.2022 PUBLISHED BY THE 2ND RESPONDENT.

Exhibit P9 TRUE PHOTOSTAT COPY OF THE APPLICATION GIVEN BY THE PETITIONER DATED 16.06.2022.

 
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