Syamala vs 1. Kanakavalli Amma
2022 Latest Caselaw 9071 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
  WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                     OP(C) NO. 1222 OF 2022
        IN OS NO.700/2013 OF MUNSIFF COURT, NORTH PARAVUR
PETITIONER:

            SYAMALA,
            AGED 65 YEARS,
            W/O. LATE. RAJAGOPALAPILLAI,
            RESIDING AT GOPALAYAM SREERAM NAGAR,
            NETTAYAM P.O.,
            THIRUVANANNTHAPURAM DISTRICT,
            PIN - 695013

            BY ADV L.SATHY


RESPONDENTS:

    1       KANAKAVALLI AMMA,
            AGED 76 YEARS,
            RESIDING AT SREYAS HOUSE,
            KANNANKULANKARA, PARAVOOR P.O.,
            ERANAKULAM DISTRICT, PIN - 683513

    2       KRISHNAKUMAR,
            AGED 50 YEARS,
            S/O. KAMALAKSHI AMMA
            RESIDING AT MALLASSERY MADOM, NEAR
            KANNANKULANKARA, PARAVOOR P.O,
            ERANAKULAM DISTRICT, PIN - 683513

    3       ANIL KUMAR
            AGED 45 YEARS,
            S/O. KAMALAKSHI AMMA
            RESIDING AT MALLASSERY MADOM,
            NEAR KANNANKULANKARA, PARAVOOR P.O,
            ERANAKULAM DISTRICT, PIN - 683513

    4       ASHA
            AGED 53,
            S/O. KAMALAKSHI AMMA,
            RESIDING AT MALLASSERY MADOM,
            NEAR KANNANKULANKARA, PARAVOOR P.O,
            ERANAKULAM DISTRICT, PIN - 683513
 O.P.(C)No.1222/2022

                                -:2:-




      5       BALAMANI AMMA
              AGED 73 YEARS,
              W/O. SHANDRASEKHARAN PILLAI
              RESIDING AT GREEVILLA,
              KARUMALOOR, PARAVOOR P.O,
              ERANAKULAM DISTRICT, PIN - 683513

      6       NIMI,
              D/O. SHANDRASEKHARAN PILLAI
              RESIDING AT GREEVILLA,
              KARUMALOOR,
              PARAVOOR P.O,ERANAKULAM DISTRICT,
              PIN - 683513

      7       BIJU,
              AGED 49 YEARS,
              S/O. SHANDRASEKHARAN PILLIA
              RESIDING AT GREEVILLA,
              KARUMALOOR, PARAVOOR P.O
              ERANAKULAM DISTRICT, PIN - 683513

      8       N P RAJEEV,
              AGED 47 YEARS,
              S/O. BALACHANDRAN
              RESIDING AT MALLASSERY MADOM,
              VADAKKEKARA, PARAVOOR,
              ERNAKULAM DISTRICT, PIN - 683513

      9       NADIRSHA
              AGED 58 YEARS, S/O. ISMAYIL
              RESIDING AT AZHIKAKATH VADAKKEKARA,
              PARAVOOR, ERNAKULAM DISTRICT-683522,
              PIN - 683522

     10       P.K. HARIDAS,
              AGED 63 YEARS,
              RESIDING AT THAYYILVEETTIL
              VADAKKEKARA, PARAVOOR,
              ERNAKULAM DISTRICT, PIN - 683522

     11       RAMESH NAIR,
              S/O. KANAKAVALLI AMMA
              RESIDING AT SREYAS HOUSE,
 O.P.(C)No.1222/2022

                                -:3:-




              NEAR KANNANKULANKARA,
              PARAVOOR P.O
              ERANAKULAM DISTRICT,
              PIN - 683513

     12       NAVEEN,
              AGED 45 YEARS,
              S/O. LATE. RAJAGOPALAPILLAI
              RESIDING AT GOPALAYAM SREERAM NAGAR,
              NETTEYAM P.O.,
              THIRUVANANNTHAPURAM DISTRICT- 695013 ,

     13       NIBA,
              AGED 43 YEARS,
              D/O. LATE. RAJAGOPALAPILLAI
              RESIDING AT GOPALAYAM SREERAM NAGAR,
              NETTEYAM P.O.,
              THIRUVANANNTHAPURAM DISTRICT,
              PIN - 695013

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.1222/2022

                                      -:4:-




                      Dated this the 27th day of July,2022

                            JUDGMENT

Despite the order dated 19.07.2022, the petitioner

has not taken steps to effect service of notice on the

respondents. Therefore, it is assumed that the

petitioner is no longer desirous of prosecuting the

original petition.

The original petition is dismissed for default.

Sd/-

C.S.DIAS,JUDGE

DST/27.07.22 //True copy/

P.A.To Judge