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Kerala Gramin Bank vs State Of Kerala
2022 Latest Caselaw 9055 Ker

Citation : 2022 Latest Caselaw 9055 Ker
Judgement Date : 27 July, 2022

Kerala High Court
Kerala Gramin Bank vs State Of Kerala on 27 July, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                         WP(C) NO. 23275 OF 2022
PETITIONER:

              KERALA GRAMIN BANK,
              HEAD OFFICE, KGB TOWERS AK ROAD, MALAPPURAM       KERALA
              676 505 REPRESENTED BY ITS GENERAL MANAGER (HUMAN
              RESOURCES) MRS. SREEKALA SREEKUMAR

              BY ADVS.
              M.GOPIKRISHNAN NAMBIAR
              K.JOHN MATHAI
              JOSON MANAVALAN
              KURYAN THOMAS
              PAULOSE C. ABRAHAM
              RAJA KANNAN
              JAI MOHAN



RESPONDENTS:

     1        STATE OF KERALA,
              REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT,
              SECRETARIAT, THIRUVANANTHAPURAM - 695001, KERALA

     2        STATION HOUSE OFFICER
              MALAPPURAM POLICE STATION,
              DOWN HILL POST, MALAPPURAM DT, KERALA PIN-676519

     3        SUB INSPECTOR OF POLICE,
              MALAPPURAM DISTRICT, 676505, KERALA

     4        KERALA GRAMIN BANK EMPLOYEES' UNION CENTRAL OFFICE,,
              DILIP MUKHERJEE BHAVAN, RING ROAD, UPHILL, MALAPPURAM
              KERALA - 676505 REPRESENTED BY ITS GENERAL SECRETARY

     5        KERALA GRAMIN BANK OFFICERS' UNION CENTRAL OFFICE,
              DILIP MUKHERJEE BHAVAN, RING ROAD, UPHILL, MALAPPURAM
              KERALA - 676505 REPRESENTED BY ITS GENERAL SECRETARY

     6        KERALA GRAMIN BANK STAFF ASSOCIATION SALEEM BUILDING,
 WP(C) NO. 23275 OF 2022             2

             CHINTHAVALAPPU KOZHIKODE - 673004, REPRESENTED BY ITS
             GENERAL SECRETARY

      7      KERALA GRAMIN BANK OFFICERS' CONGRESS,
             SALEEM BUILDING, CHINTHAVALAPPU, KOZHIKODE - 673004
             REPRESENTED BY ITS GENERAL SECRETARY

      8      KERALA GRAMIN BANK EMPLOYEES' ASSOCIATION ,
             CENTRAL OFFICE, VK COMPLEX FORT ROAD, KANNUR - 670001,
             REPRESENTED BY ITS GENERAL SECRETARY

      9      KERALA GRAMIN BANK OFFICERS' ASSOCIATION CENTRAL OFFICE,
             VK COMPLEX, FORT ROAD, KANNUR - 670001, REPRESENTED BY
             ITS GENERAL SECRETARY

     10      KERALA GRAMIN BANK WORKERS'ORGANISATION
             CENTRAL OFFICE (BMS),
             KALLAI ROAD, KOZHIKODE - 673002,
             REPRESENTED BY ITS GENERAL SECRETARY

     11      KERALA GRAMIN BANK OFFICERS' ORGANISATION CENTRAL OFFICE
             (BMS), KALLAI ROAD, KOZHIKODE - 673002
             REPRESENTED BY ITS GENERAL SECRETARY

     12      ASSISTANT LABOUR COMMISSIONER (CENTRAL),
             COCHIN KENDRIYASHRAMSADAN, OLIMUGHAL KAKKANAD,
             KOCHI - 682030,KERALA


OTHER PRESENT:

             T.K.SHAJAHAN-SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 23275 OF 2022                  3




                                  JUDGMENT

It is submitted by the learned counsel for the petitioner

that police protection was ordered in connection with the strike

scheduled to be conducted on 25/7/2022. Since the said date

is over, nothing further survives for consideration in this writ

petition.

This writ petition is accordingly closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE ska

APPENDIX OF WP(C) 23275/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE COMMUNICATION ISSUED BY THE JOINT FORUM OF KGB UNIONS DATED 7.6.2022 ISSUED TO THE CHAIRMAN OF THE PETITIONER BANK

Exhibit P2 TRUE COPY OF THE NOTICE DATED 8.7.2022 ISSUED BY THE JOINT FORUM OF KGB UNIONS

Exhibit P3 TRUE COPY OF THE COMPLAINT DATED 15.7.2022 SUBMITTED BY THE PETITIONER BANK TO 2ND RESPONDENT

 
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