Gopalakrishnan vs Unnimaya @ Ammu
2022 Latest Caselaw 8974 Ker

RSA No.263/2021                                               1/1

                                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                        PRESENT
                                    THE HONOURABLE MRS.JUSTICE M.R.ANITHA

                              Thursday, the 7th day of July 2022 / 16th Ashadha, 1944
                                        IA.NO.1/2021 IN RSA NO. 263 OF 2021
                                      AS 44/2015 OF SUB COURT, OTTAPPALAM
                                  OS 390/2012 OF MUNSIFF COURT, OTTAPPALAM
   APPLICANTS/APPELLANTS:

          1.GOPALAKRISHNAN, AGED 71 YEARS, S/O JANAKI @ AMMUKUTTY AMMA, KUNNAKKAT
          PARAKKATHODI, MARAYAMANGALAM AMSOM, DESOM AND POST, OTTAPALAM TALUK,
          PALAKKAD DISTRICT-679356.
          And others

   RESPONDENTS/RESPONDENTS:

          1.UNNIMAYA @ AMMU, AGED 66 YEARS, D/O JANAKI @ AMMUKUTTY AMMA, KUNNAKKAT
          PARAKKATHODI, MARAYAMANGALAM AMSOM, DESOM AND POST, OTTAPALAM TALUK,
          PALAKKAD DISTRICT-679356.
          And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the passing of the final decree in OS.No.390/2012 of the Munsiff Court,
   Ottapalam cofirmed and modified in the judgment and decree passed in AS.No.44/2015 of the Sub
   Court, Ottapalam dated 25.01.2021 and to pass an ad interim order to that effect till the disposal of
   the above Regular Second Appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 07.04.2022 and upon hearing the arguments of
   SRI.R.SREEHARI, SRI.P.B.KRISHNAN, Advocates for the petitioners, and of SRI.P.JAYARAM Advocate
   for Respondent no.1, the court passed the following:
                                                         ORDER

Interim order already granted is revived and extended until frurther orders.

Sd/-M.R.ANITHA,JUDGE

07-07-2022 /True Copy/ Assistant Registrar