Murali. A. P vs State Of Kerala
2022 Latest Caselaw 8964 Ker

CRL.A No.704/2022                                  1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                    Thursday, the 7th day of July 2022 / 16th Ashadha, 1944

                        CRL.M.APPL.NO.1/2022 IN CRL.A NO. 704 OF 2022

       S.C.No.1172/2017 passed by the Fast Track Special Court, Thalassery,

   APPELLANT/ACCUSED

          MURALI. A. P, AGED 64 YEARS, S/O. KUNHIKANNAN, NIVEDYAM, MUNDERI
          AMSOM, EACHUR, KAMALPEEDIKA. P.O, NEAR KUYYAL TEMPLE, KANNUR., PIN -
          670591

   RESPONDENT/STATE

          STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, PIN - 682031
          (CRIME NO 519/2017 OF KANNUR CITY POLICE STATION, KANNUR DISTRICT)


        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the execution of sentence passed vide
   Judgment dated 28.06.2022 in S.C.No.1172/2017 passed by the Fast Track
   Special Court, Thalassery, and be further pleased to enlarge the
   petitioner on bail,till the disposal of the Crl.Appeal.




        This Application coming on for orders upon perusing the application
   and upon hearing the arguments of M/S K.K.DHEERENDRAKRISHNAN, N.P.ASHA,
   K.RAJESH SUKUMARAN, Advocates for the petitioner and PUBLIC PROSECUTOR for
   the respondent, the court passed the following:
                                      ORDER

Heard. Execution of the sentence shall stand suspended and the petitioner shall be released on bail on condition that the petitioner shall execute a bond for Rs.1,00,000/- with two solvent sureties for the like sum each to the satisfaction of the court below and on further condition that the petitioner shall deposit the entire fine amount within one month at the court below.

                                                   Sd/- DR. KAUSER EDAPPAGATH JUDGE




07-07-2022                           /True Copy/                                     Assistant Registrar