Rajeswari vs Jayasree
2022 Latest Caselaw 8953 Ker

RSA No.751/2020                                        1/1

                                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                  PRESENT
                                  THE HONOURABLE MRS.JUSTICE M.R.ANITHA

                            Friday, the 7th day of July 2022 / 16rd Ashadha, 1944
                                     IA.NO.1/2020 IN RSA NO. 751 OF 2020

                          AS 30/2019 OF ADDITIONAL SUB COURT,NORTH PARAVUR.

                           OS.80/2009 OF THE MUNSIFF COURT,NORTH PARAVUR.

   PETITIONERS/APPELLANTS:

          1.RAJESWARI, AGED 58 YEARS, D/O. PARAMESWARAN PILLAI, THAMARASSERY HOUSE, NEAR
          FOREST DEPO     AND PATTIRACKAL TEMPLE, ELOOR VILLAGE.
          And others

   RESPONDENT/RESPONDENTS:

          1.JAYASREE, D/O. GOVINDAN NAIR,AGED 44 YEARS, KUNJANTEPARAMBIL HOUSE,
          ADUVATHURUTH KARA, KARUMALLOOR VILLAGE.
          And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the Judgment and Decree dated 07.01.2020 in AS.No.30/2019, Additional Sub
   Court,North Paravur,pending disposal of the above Second Appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 04.04.2022 and upon hearing the arguments of
   SRI.DINESH R.SHENOY, SRI.EBIN MATHEW, SRI.P.ROHIT PREMANANDAN SHENOY, Advocates for the
   petitioners and of SRI.V.RAJENDRAN (PERUMBAVOOR), Advocate for the respondents 1 and 2, the
   court passed the following:
                                                   ORDER

Interim order already granted is extended until further orders.

Sd/-

M.R.ANITHA,

JUDGE

07-07-2022 /True Copy/ Assistant Registrar