P.Kunjukrishnan (Late) vs The Secretary, Vanijya Vyavasaya ...
2022 Latest Caselaw 8948 Ker

WA No.763/2022                                         1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT
                        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                                   &
                            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                       Thursday, the 7th day of July 2022 /16th Ashadha, 1944
                                        WA NO. 763 OF 2022

                 AGAINST JUDGMENT DATED 2/3/2022 IN WP(C) 28400/2005 OF THIS COURT

   APPELLANTS(PETITIONERS):

      1. P.KUNJUKRISHNAN ,IMPERIAL BAKERY, PUNALUR, KOLLAM DISTRICT, PIN - 691 305.
          (DIED).
      2. K.R. ANIL, S/O.LATE P. KUNJUKRISHNAN, 'ANIL BHAVAN', NEAR GOVERNMENT HOSPITAL,
          PUNALUR-691305.

    AND 2 OTHERS.

    BY ADVS.M/S. P.RAMAKRISHNAN, PREETHI RAMAKRISHNAN , T.C.KRISHNA,C.ANIL KUMAR, ASHA
    K.SHENOY & PRATAP ABRAHAM VARGHESE

   RESPONDENTS(RESPONDENTS):

      1. THE SECRETARY, VANIJYA VYAVASAYA MAZDOOR SANGH, BMS OFFICE, PUNALUR, PIN - 691
          305.

    AND ANOTHER.

    BY ADV.SRI.B.ASHOK SHENOY FOR R1



         This Writ Appeal again coming on for orders on 07/07/2022 upon perusing the
   appeal memorandum and this court's order dated 23/06/2022, the court on the same day
   passed the following:



                                               ORDER

The interim order dated 23.06.2022 will stand extended till 16.08.2022.

Post on 16.08.2022 for disposal.

07/07/2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-MOHAMMED NIAS C.P.,JUDGE

07-07-2022 /True Copy/ Assistant Registrar