Reeba Joseph vs Binil Abraham
2022 Latest Caselaw 8946 Ker

OP (FC) No.315/2022                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
               Thursday, the 7th day of July 2022 / 16th Ashadha, 1944
                              OP (FC) NO. 315 OF 2022(R)
                      OP. NO.926/2018 OF FAMILY COURT, KOTTAYAM
      PETITIONER/RESPONDENT:

                REEBA JOSEPH, AGED 37 YEARS, NATTASSERI EDATHIL (H),

                I.T.I. CHENAKKAL ROAD, KALAMASSERY, HMT P.O.,

                KOCHI-683 503.

      RESPONDENTS/PETITIONERS:

          1. BINIL ABRAHAM, AGED 40 YEARS, S/O.K.A. ABRAHAM, RESIDING AT FLAT
             NO.1301, ANIRUDDHA HEIGHTS, PLOT NO.168, SECTOR 34, KAMOTHE, NAVI,
             MUMBAI- 410 209.
          2. K.A. ABRAHAM, RESIDING AT FLAT NO.1301, ANIRUDDHA HEIGHTS, PLOT
             NO.168, SECTOR 34, KAMOTHE, NAVI, MUMBAI- 410 209.

           OP(family court) praying inter alia that in the circumstances
      stated in the affidavit filed along with the OP (FC) the High Court be
      pleased to stay the operation of Exhibit P8 judgment, pending disposal
      of the above Original Petition (FC).
           This petition again coming on for admission upon perusing the
      petition and the affidavit filed in support of OP (FC) and this Court's
      order dated 06/06/2022 and upon hearing the arguments of M/S. ARUN
      KRISHNA DHAN, ARJUN SREEDHAR, T.K.SANDEEP, ALEX ABRAHAM & VEENA
      HARIKUMAR, Advocates for the petitioner, the court passed the following:
                                       ORDER

Interim order is extended by two weeks.

Post next week.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

07-07-2022 /True Copy/ Assistant Registrar