M/S.Cindrebay School Of Design vs Deepa.M.T
2022 Latest Caselaw 8941 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       WP(C) NO. 14136 OF 2022
PETITIONER:

            M/S.CINDREBAY SCHOOL OF DESIGN
            5TH FLOOR, C.M MATHEW ARCADE, CHAKKORATHKULAM,
            KOZHIKODE 673 006, (BHAT ROAD, WEST HILL, CHUNGAM)
            KOZHIKODE 673 005, REPRESENTED BY ITS DIRECTOR,
            SAPNA RAJ M

            BY ADV I.SHEELA DEVI



RESPONDENTS:

    1       DEEPA.M.T
            W/O. NITHIN, 37/1851, SHONIMA HOUSE,
            KARAPPARAMBA, KOZHIKODE 673 010

    2       THE LABOUR COURT
            WAYANAD ROAD, CIVIL STATION,
            ERANJIPPALAM, KOZHIKODE 673 020

            BY ADVS.
            SUSMITH KUMAR T.D
            C.SIVADAS(K/798/2012)
            T.O.DEEPA(K/180/2008)


            SRI V K SUNIL, SR.GOVERNMEN PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.14136/2022                  2




                            JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the Writ Petition. Permission is granted. Accordingly,

this Writ Petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE csl