Asokan M.V vs The Secretary, Regional ...
2022 Latest Caselaw 8938 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
      THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                      WP(C) NO. 21457 OF 2022
PETITIONER:

          ASOKAN M.V
          S/O VELAYI, MADATHINGAL HOUSE, ERIYAD P.O.,
          KODUNGALLUR, THRISSUR -680 664.

          BY ADV K.V.GOPINATHAN NAIR



RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY, ERNAKULAM,
          CIVIL STATION, KAKKANAD, VAZHAKKALA,
          ERNAKULAM - 682030.

          SRI JIMMY GEORGE, GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.21457/2022                  2




                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the Writ Petition. Permission is granted. Accordingly,

this Writ Petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE csl