Mr.Siby John vs The Sub Registrar
2022 Latest Caselaw 8937 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       WP(C) NO. 20913 OF 2022
PETITIONERS:

    1       MR.SIBY JOHN,
            AGED 54 YEARS
            S/O.JOHN, KOLLAMPARAMBIL HOUSE,
            THANKAMANI P.O.,IDUKKI DISTRICT, PIN - 685 515

    2       MR.BENNY JOHN,
            AGED 51 YEARS
            S/O.JOHN,
            KOLLAMPARAMBIL HOUSE, THANKAMANI P.O.,
            IDUKKI DISTRICT, PIN - 686 515

            BY ADVS.
            P.MARTIN JOSE
            P.PRIJITH
            THOMAS P.KURUVILLA
            R.GITHESH
            AJAY BEN JOSE
            MANJUNATH MENON
            SACHIN JACOB AMBAT
            ANNA LINDA V.J
            HARIKRISHNAN S.
            S.SREEKUMAR (SR.)


RESPONDENT:

            THE SUB REGISTRAR,
            SUB REGISTRY OFFICE, THOPPRAMKUDY,
            IDUKKI DISTRICT PIN - 685 604


            SMT. DEEPA. V, GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20913 OF 2022
                                          2




                                   T.R.RAVI, J.
                         ----------------------------------------
                         WP(C) NO.20913 OF 2022
                       -------------------------------------------
                   Dated this the 07th day of July, 2022

                               JUDGMENT

The counsel for the petitioners seeks permission to

withdraw the writ petition.

The writ petition is hence dismissed as withdrawn.

Sd/-

T.R.RAVI

JUDGE

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