P.Raju vs Peerumedu Grama Panchayath
2022 Latest Caselaw 8935 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                      WP(C) NO. 24295 OF 2013
PETITIONER:

            P.RAJU
            STATIONARY MERCHANT, PAMBANAR KARA,
            PAMBANAR P.O., PEERUMEDU VILLAGE,
            PEERUMEDU TALUK, IDUKKI DISTRICT.
            BY ADV SRI.K.R.SUNIL

RESPONDENT:

            PEERUMEDU GRAMA PANCHAYATH
            PEERUMEDU, IDUKKI DISTRICT,
            REPRESENTED BY ITS SECRETARY, 685531.
            BY ADVS.
            SMT.S.AMBILY
            SRI.ARUN ANTONY
            SRI.K.K.CHANDRAN PILLAI SR.
            SMT.K.V.SHENU
            SRI.THOMAS JAMES MUNDACKAL


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   07.07.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.24295/2013

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.24295 of 2013
             ----------------------------------------------
            Dated this the 07th day of July, 2022


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE