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Shebin Shahul vs The Mahatma Gandhi University
2022 Latest Caselaw 8929 Ker

Citation : 2022 Latest Caselaw 8929 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Shebin Shahul vs The Mahatma Gandhi University on 7 July, 2022
WP(C) NO. 22311 OF 2018           1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                     WP(C) NO. 22311 OF 2018
PETITIONER/S:

          SHEBIN SHAHUL
          AGED 19 YEARS, S/O. P.P.SHAHUL KHAN,
          PAZHAYAMPALLIL HOUSE,
          ERATTUPETTA P.O., KOTTAYAM DISTRICT.

          BY ADV SRI.P.M.SANEER


RESPONDENT/S:

    1     THE MAHATMA GANDHI UNIVERSITY
          REPRESENTED BY THE REGISTRAR,
          UNIVERSITY COMPLEX, ATHIRAMPUZHA,
          KOTTAYAM, PIN - 686 560.

    2     THE CONTROLLER OF EXAMINATION
          MAHATMA GANDHI UNIVERSITY, UNIVERSITY COMPLEX,
          ATHIRAMPUZHA, KOTTAYAM, PIN - 686 560.

    3     THE PRINCIPAL
          ST.GEORGE'S COLLEGE, ARUVITHURA P.O.,
          KOTTAYAM, PIN - 686 122.

          BY ADVS.
          SRI.GEORGEKUTTY MATHEW
          SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY



          SRI. SURIN GEORGE IPE, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22311 OF 2018                       2



                                  JUDGMENT

When this writ petition was taken up, Sri. P.M. Saneer, the learned

counsel appearing for the petitioner submitted that the prayers sought for in

this writ petition have become infructuous.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 22311/2018

PETITIONER(S)EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE MARK SHEET OF THE PETITIONER FOR THE SEMESTERS 1 TO 3.

EXHIBIT P2 TRUE COPY OF THE COMMUNICATION DATED 03.05.2018 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE VICE CHANCELLOR, M.G. UNIVERSITY.

EXHIBIT P4 TRUE COPY OF THE EXAM SCHEDULE ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 27.06.2018.

RESPONDENT(S)EXHIBITS : NIL

 
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