State Of Kerala vs Chennikkatt Aalikkoya
2022 Latest Caselaw 8928 Ker

CRP(WAKF) No.714/2018                           1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                           THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                            &
                         THE HONOURABLE MR.JUSTICE BASANT BALAJI

               Thursday, the 7th day of July 2022 / 16th Ashadha, 1944

                        IA.NO.1/2018 IN CRP(WAKF) NO. 714 OF 2018


                        OS NO.17/2014 OF WAKF TRIBUNAL, KOZHIKODE

   CIVIL REVISION PETITIONERS/DEFENDANTS 1 & 2:

      1. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, KOZHIKODE
         COLLECTORATE, CIVIL STATION P.O., NEDUNGOTTUR AMSOM DESOM, KOZHIKODE
         TALUK.

           AND ANOTHER

   RESPONDENTS/PLAINTIFF & DEFENDANT 3 & 4:

      1. CHENNIKKATT AALIKKOYA, S/O.IMBICHAMMU HAJI, CHENNIKKATT (H),
         NALLALAM AMSOM DESOM, KOZHIKODE TALUK

          AND 2 OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay execution
   proceedings of Judgment and Decree of Wakf Tribunal, Kozhikode in O.S
   17/2014 till the disposal of the Civil Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 07.06.2022 and upon hearing the arguments of GOVERNMENT
   PLEADER for the petitioners and of M/S.E.C.AHAMED FAZIL, K.M.FIROZ,
   M.SHAJNA & FEMINA K.M., Advocates for R1 and SRI.T.P.SAJI, STANDING
   COUNSEL FOR R2 AND SRI.SRINATH GIRISH, Advocate for R3, the court passed
   the following:

                                           ORDER

Interim order is extended by four weeks from today.

Post after two weeks.

                                                      Sd/- S.V.BHATTI, JUDGE

                                                 Sd/-    BASANT BALAJI , JUDGE




07-07-2022                        /True Copy/                              Assistant Registrar