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Varkey Joseph vs St.Pauls Lathin Catholic Church
2022 Latest Caselaw 8927 Ker

Citation : 2022 Latest Caselaw 8927 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Varkey Joseph vs St.Pauls Lathin Catholic Church on 7 July, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
      THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       OP(C) NO. 1535 OF 2019
              IN OS 61/2017 OF MUNSIFF COURT, ETTUMANOOR
PETITIONER:

          VARKEY JOSEPH
          AGED 78 YEARS
          SON OF VARKEY, KOZHIMULLORAM HOUSE, VETTIMUKAL,
          ETTUMANOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT,
          PIN-686 631

          BY ADVS.
          R.RAJESH KORMATH
          SUNIL CYRIAC



RESPONDENT:

          ST.PAULS LATHIN CATHOLIC CHURCH
          VETTIMUKAL, ETTUMANOOR, REPRESENTED BY VICAR REV. FR.
          GEORGE PUTHENPARAMBIL, ETTUMANOOR P.O, KOTTAYAM TALUK,
          KOTTAYAM DISTRICT, PIN-686 631

          BY ADV SRI.L.ALOYSIUS THOMAS




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.07.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1535 OF 2019             2



                         JUDGMENT

Even though a memo has been filed intimating the death

of the petitioner, no steps have been taken to implead the

legal representatives of the deceased petitioner. Hence, the

original petition is dismissed as abated.

Sd/-

C.S.DIAS, JUDGE

rmm07/07/2022

 
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