M/S.Pallassana Rural Credit ... vs The Joint Registrar (General)
2022 Latest Caselaw 8923 Ker

WP(C) No.6154/2022                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE SATHISH NINAN
              Thursday, the 7th day of July 2022 / 16th Ashadha, 1944
                    IA.NO.1/2022 IN WP(C) NO. 6154 OF 2022 (T)
   PETITIONER/PETITIONER:

          M/S.PALLASSANA RURAL CREDIT CO-OPERATIVE SOCIETY LTD. (P-1227),
          CHIRAKKODE, PALLASSANA P.O, PALAKKAD DISTRICT-678 505, REPRESENTED
          BY ITS PRESIDENT V.SREEDHARAN

   RESPONDENTS/RESPONDENTS:

      1. THE JOINT REGISTRAR (GENERAL), OFFICE OF THE CO-OPERATIVE SOCIETIES
         JOINT REGISTRAR, CIVIL STATION, PALAKKAD-678 001
      2. ASSISTANT REGISTRAR ( GENERAL) OF CO-OPERATIVE SOCIETIES, MINI CIVIL
         STATION, KACHERIMEDU, CHITTUR, PALAKKAD DISTRICT-678 101
      3. REGISTRAR OF CO-OPERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
         JUNCTION, THYCAUD P.O., THIRUVANANTHAPURAM-695 014


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to direct the 1st
   respondent to comply with the directions contained in the judgment
   referred above with in a time limit to be fixed by this Hon'ble Court in
   the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 09/03/2022 and upon hearing the arguments of M/S.G.HARIHARAN &
   PRAVEEN HARIHARAN, Advocates for the petitioner in I.A/WP(C) and of
   GOVERNMENT PLEADER for Respondents in I.A/WP(C) the court passed the
   following:

                                         ORDER

One month time from today is granted to comply with the direction in the Judgment.

07/07/2022

Sd/- SATHISH NINAN, JUDGE

07-07-2022 /True Copy/ Assistant Registrar